High Courts19 Jan 1927
Prahlad Prasad and Another Vs Bhagwan Das and Another
Allahabad High Court · AIR 1927 All 677 : (1927) ILR (All) 496
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19Stamp Act, 1899 — Section 36
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 23 of 25
High Courts19 Jan 1927Dismissed
Secretary of State Vs Manak Chand and Sons
Allahabad High Court · AIR 1927 All 393
High Courts18 Jan 1927Allowed
Sudaman and Others Vs Emperor
Allahabad High Court · (1927) 01 AHC CK 0027
High Courts18 Jan 1927
Kalyan Vs Mt. Desrani
Allahabad High Court · AIR 1927 All 361 : (1927) ILR (All) 488
High Courts17 Jan 1927Dismissed
Janki Rai Vs Emperor
Allahabad High Court · AIR 1927 All 383 : (1927) ILR (All) 182
High Courts17 Jan 1927Allowed
Mrs. F.M. Torpey Vs King-Emperor
Allahabad High Court · AIR 1927 All 375 : (1927) ILR (All) 484 : 101 Ind. Cas. 671
High Courts17 Jan 1927Dismissed
Sitara Shahjahan Begam and Another Vs Munna and Another
Allahabad High Court · AIR 1927 All 342
High Courts17 Jan 1927Dismissed
Secy. of State Vs Anant Ram Chopra
Allahabad High Court · AIR 1927 All 400
High Courts15 Jan 1927Dismissed
Sher Singh Vs Mt. Amir Kuer
Allahabad High Court · AIR 1927 All 291 : (1927) ILR (All) 479 : 101 Ind. Cas. 670
High Courts13 Jan 1927Dismissed
Tirkha and Another Vs Nanak and Another
Allahabad High Court · AIR 1927 All 350 : (1927) ILR (All) 475
High Courts13 Jan 1927
Mt. Basanti Vs Sirdar Mal-Hardit Rai
Allahabad High Court · (1927) 01 AHC CK 0010
High Courts12 Jan 1927Allowed
Firm Sheo Prasad Ram Prasad Vs Govind Prasad and Others
Allahabad High Court · (1927) 01 AHC CK 0039
High Courts11 Jan 1927Allowed
Pandey Rajdhari Lal Vs Rat Sahib Babu Rameshar Lal
Allahabad High Court · (1927) 01 AHC CK 0078
High Courts11 Jan 1927Allowed
Rameshar Lal Vs Rajdhari Lal
Allahabad High Court · (1927) 01 AHC CK 0024
High Courts11 Jan 1927
Baijnath Pande and Another Vs Babban Pande
Allahabad High Court · AIR 1927 All 522 : (1927) ILR (All) 459 : 103 Ind. Cas. 232
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Jan 1927Dismissed
Tirkha Ram Vs Chhotey
Allahabad High Court · AIR 1927 All 520
Uttar Pradesh Land Revenue Act, 1901 — Section 83