High Courts24 Dec 1965Dismissed
The Harijan Co-operative Housing Society Ltd. Vs R.N. Sarkar and Another
Allahabad High Court · (1966) CriLJ 107
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Allahabad High Court judgments, 1965
417 judgments · page 1 of 21
High Courts24 Dec 1965Dismissed
Brahm Dutt Sharma Vs Life Insurance Corporation of India
Allahabad High Court · AIR 1966 All 474
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 146Contract Act, 1872 — Section 30Insurance Act, 1938 — Section 45
High Courts22 Dec 1965Allowed
Rampur Engineering Company Ltd. Vs City Magistrate and Others
Allahabad High Court · AIR 1966 All 544 : (1967) 1 LLJ 355
Payment of Wages Act, 1936 — Section 16, 2, 7
High Courts22 Dec 1965Disposed Of
Prem Chandra and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · AIR 1967 All 180
Constitution of India, 1950 — Article 14Uttar Pradesh Consolidation of Holdings (Amendment) Act, 1963 — Section 47, 47(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 11(2), 42(2), 44
High Courts22 Dec 1965Dismissed
Navin Chandra Vs Yogendra Nath Bhargava
Allahabad High Court · AIR 1967 All 293
Contract Act, 1872 — Section 50
High Courts22 Dec 1965Allowed
Smt. Indra Vs Raj Bali Tiwari and others
Allahabad High Court · AIR 1966 All 559
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 229C, 234A
High Courts21 Dec 1965Allowed
Khem Chand Vs Balwant
Allahabad High Court · (1967) CriLJ 18
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Dec 1965Dismissed
Gajadhar Prasad Misra Vs The Vice Chancellor of the University of Allahabad and Others
Allahabad High Court · AIR 1966 All 477
Allahabad University Act, 1921 — Section 12(4), 6
High Courts21 Dec 1965Dismissed
Nidhpal Sharma and Others Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1966 All 360
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 94, Order 21 Rule 97Constitution of India, 1950 — Article 133, 133(1), 136
High Courts21 Dec 1965
BELA SINGH DAULAT SINGH Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 250
Income Tax Act, 1961 — Section 59
High Courts21 Dec 1965
Baqridi and Others Vs Indra Vir Singh and Others
Allahabad High Court · (1968) CriLJ 1531
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts18 Dec 1965Dismissed
Amar Nath and others Vs Dharam Chand and others
Allahabad High Court · AIR 1966 All 528
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts17 Dec 1965Dismissed
Jabbar and Others Vs State
Allahabad High Court · AIR 1966 All 590 : (1966) CriLJ 1363
Penal Code, 1860 (IPC) — Section 11, 299, 304, 304A, 312
High Courts17 Dec 1965Dismissed
Adit Prasad Vs Sheo Mangal
Allahabad High Court · AIR 1967 All 258
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 89, 47
High Courts17 Dec 1965
Sri Jamuna Dass Bajaj Vs Commissioner of Sales Tax
Allahabad High Court · (1966) 17 STC 598
Income Tax Act, 1961 — Section 23
High Courts15 Dec 1965Dismissed
Shahadat Vs Superintendent District Jail and Others
Allahabad High Court · AIR 1967 All 11
Constitution of India, 1950 — Article 258Foreigners (Internment) Order, 1962 — Section 2Foreigners Act, 1946 — Section 3
High Courts15 Dec 1965Dismissed
Shahadat Vs Superintendent, District Jail and Others
Allahabad High Court · (1967) CriLJ 12
Citizenship Act, 1955 — Section 3, 9Constitution of India, 1950 — Article 258Foreigners Act, 1946 — Section 3, 5
High Courts15 Dec 1965Allowed
Rashid Hasan Roomi Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1967 All 154 : (1967) CriLJ 309
Constitution of India, 1950 — Article 5
High Courts14 Dec 1965Dismissed
Mata Badal Singh Vs Sahkari Sangh and Others
Allahabad High Court · AIR 1967 All 281
Co-operative Societies Act, 1912 — Section 43(1)Limitation (Amendment) Act, 1963 — Article 136, 137Limitation Act, 1908 — Article 181, 182
High Courts14 Dec 1965Dismissed
Shafiquel Rahman Khan Vs Superintendent Jail and Others
Allahabad High Court · AIR 1966 All 431 : (1967) 37 AWR 330 : (1966) CriLJ 979
Constitution of India, 1950 — Article 14, 21, 22, 352Police Act, 1861 — Section 20