High Courts21 Dec 1962
Commissioner of Sales Tax Vs Balbir Singh and Co.
Allahabad High Court · (1963) 14 STC 546
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 11(6)
COURT ARCHIVE
Allahabad High Court judgments, 1962
273 judgments · page 1 of 14
High Courts21 Dec 1962Dismissed
Sucha Singh Vs Administrative Officer, Afzalgarh Colonization Scheme, Bijnor and Others
Allahabad High Court · AIR 1963 All 528
Constitution of India, 1950 — Article 14Uttar Pradesh Public Land (Eviction and Recovery of Rent and Damages) Act, 1959 — Section 16, 17
High Courts21 Dec 1962Dismissed
Commissioner, Sales Tax Vs Ch. Mithoo Lal Roshan Lal
Allahabad High Court · (1963) 14 STC 781
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts21 Dec 1962Allowed
The Mining and Chemical Industries Vs Commissioner of Sales Tax
Allahabad High Court · (1963) 14 STC 391
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 11(6)
High Courts21 Dec 1962Dismissed
Sarju Pd. Pritam Lal Vs Judge, Revisions, Sales Tax
Allahabad High Court · (1963) 14 STC 884
Constitution of India, 1950 — Article 286
High Courts20 Dec 1962Disposed Of
Shitladin and Others Vs Board of Revenue, Uttar Pradesh Allahabad and Others
Allahabad High Court · AIR 1963 All 549
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3, Order 1 Rule 9, Order 22 Rule 1, Order 22 Rule 10Uttar Pradesh Tenancy Act, 1939 — Section 183, 246, 49, 59
High Courts18 Dec 1962Allowed
Avinash Kumar Vs State
Allahabad High Court · (1963) CriLJ 706
Evidence Act, 1872 — Section 145, 161Penal Code, 1860 (IPC) — Section 406, 409
High Courts18 Dec 1962Dismissed
Commissioner of Sales Tax Vs Asha Ram Sushil Chandra
Allahabad High Court · (1963) 14 STC 556
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts18 Dec 1962Disposed Of
Mansoor Madaru Vs The State
Allahabad High Court · AIR 1963 All 477 : (1962) 32 AWR 801 : (1963) CriLJ 363
Criminal Procedure Code, 1898 (CrPC) — Section 344, 526
High Courts18 Dec 1962Disposed Of
Haji Rahim Bux and Sons and Others Vs Firm Samiullah and Sons
Allahabad High Court · AIR 1963 All 320
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 90, Order 38 Rule 5, 136, 51
High Courts17 Dec 1962Allowed
Basant Lal Katyal Vs Boora Ram Kapoor and Others
Allahabad High Court · AIR 1963 All 568
Transfer of Property Act, 1882 — Section 108Uttar Pradesh Municipalities Act, 1916 — Section 149, 177
High Courts17 Dec 1962Allowed
Chhotey Lal and Another Vs Har Prasad
Allahabad High Court · AIR 1964 All 82
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Dec 1962Dismissed
Industrial and Commercial Service Vs Commissioner of Sales Tax, U.P.
Allahabad High Court · (1963) 14 STC 299
Sales of Goods Act, 1930 — Section 4
High Courts14 Dec 1962Dismissed
Har Prasad Vs Mst. Ram Devi
Allahabad High Court · AIR 1964 All 64
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Dec 1962Dismissed
Inderjit Singh Vs Sahu Chheda Lal and Another
Allahabad High Court · AIR 1964 All 359
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 8, 115
High Courts11 Dec 1962Dismissed
Ram Yagya and Another Vs Jagannath Prasad and Others
Allahabad High Court · AIR 1965 All 64
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151Limitation Act, 1963 — Article 168
High Courts11 Dec 1962Dismissed
Sarshwati Bai Vs The Allahabad Bank Ltd. and Another
Allahabad High Court · AIR 1963 All 546
Civil Procedure Code, 1908 (CPC) — Section 122, 137Constitution of India, 1950 — Article 227(2), 345, 350General (Civil) Rules, 1986 — Rule 15
High Courts05 Dec 1962Dismissed
Ram Raj and Others Vs The State and Others
Allahabad High Court · AIR 1963 All 588 : (1963) CriLJ 597
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Uttar Pradesh Panchayat Raj Act, 1947 — Section 85, 85(1), 85(2)
High Courts04 Dec 1962Partly Allowed
Lalloo Pd. Vs Kedarnath Shukla and Another
Allahabad High Court · (1963) CriLJ 543
Penal Code, 1860 (IPC) — Section 341, 451