High Courts29 Nov 1960Allowed

Municipal Board, Kanpur Vs Indra Mohan

Allahabad High Court · (1961) 31 AWR 139

Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Criminal Procedure Code, 1898 (CrPC) — Section 417(3)
High Courts29 Nov 1960Allowed

Maikoo Vs State

Allahabad High Court · (1960) 11 AHC CK 0024

Criminal Procedure Code, 1898 (CrPC) — Section 207AEvidence Act, 1872 — Section 9