High Courts15 Nov 1960Dismissed
Raja Ram Vs Ram Achal and Another
Allahabad High Court · AIR 1962 All 6 : (1961) 31 AWR 429
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 195(4), 417(3), 470
COURT ARCHIVE
Allahabad High Court judgments, 1960
345 judgments · page 3 of 18
High Courts14 Nov 1960Allowed
Vishwanath Prasad and others Vs Rent Control And Eviction Officer, Banaras and others
Allahabad High Court · (1961) 31 AWR 113
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts14 Nov 1960Dismissed
Gopal Das Vs State
Allahabad High Court · (1961) 31 AWR 273 : (1962) CriLJ 685
Prevention of Food Adulteration Act, 1954 — Section 10, 11
High Courts11 Nov 1960Dismissed
S.N. Tangri Vs State of Uttar Pradesh
Allahabad High Court · AIR 1961 All 542
Criminal Procedure Code, 1898 (CrPC) — Section 46, 80Preventive Detention Act, 1950 — Section 3A
High Courts11 Nov 1960Allowed
Jai Prakash Vs State
Allahabad High Court · AIR 1961 All 377 : (1961) 31 AWR 149 : (1961) CriLJ 53
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(1), 247, 249, 4(1)Public Gambling Act, 1867 — Section 3, 4
High Courts11 Nov 1960
Ganga Ram Vs State
Allahabad High Court · (1961) 31 AWR 97 : (1961) CriLJ 447
Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7
High Courts10 Nov 1960Dismissed
Madan Lal Chawla Vs The Principal, Harcourt Butler Technological Institute and Others
Allahabad High Court · AIR 1962 All 166
Constitution of India, 1950 — Article 226, 311, 311(1)Evidence Act, 1872 — Section 167
High Courts08 Nov 1960Disposed Of
Raj Kumar Girraj Singh Vs State
Allahabad High Court · (1961) 31 AWR 314
High Courts07 Nov 1960Dismissed
Raghubar Singh and Others Vs Smt. Phoolmati and Others
Allahabad High Court · AIR 1962 All 122
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Nov 1960Allowed
Prem Narain Gupta and Others Vs Shiva Prasad Agarwal
Allahabad High Court · (1961) 31 AWR 224 : (1962) CriLJ 801
Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts03 Nov 1960Dismissed
Bhagwan Devi Goel Vs Sushila Rani
Allahabad High Court · (1961) 31 AWR 274
High Courts02 Nov 1960Disposed Off
SRI RAM TANDON Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1961) 42 ITR 689
Income Tax Act, 1961 — Section 34
High Courts02 Nov 1960Allowed
State of U.P. Government Vs Sham Sundar Ram Charan
Allahabad High Court · AIR 1961 All 418
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 35Transfer of Property Act, 1882 — Section 122Trusts Act, 1882 — Section 94
High Courts02 Nov 1960Dismissed
Mohammad Ismail Vs Hafiz Noor Ilahi and others
Allahabad High Court · (1961) 31 AWR 301
Uttar Pradesh RC and E Act — Section 3(1)(a), 5(2)Uttar Pradesh RC and E Act — Section 3(1)(a), 5(2)Uttar Pradesh RC and E Act — Section 3(1)(a), 5(2)
High Courts02 Nov 1960Dismissed
Guchchan Vs State
Allahabad High Court · (1961) 31 AWR 135
Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts01 Nov 1960Dismissed
Mahmood Hasan Khan Vs Pana Bai
Allahabad High Court · (1961) 31 AWR 83
Encumbered Estates Act, 1934 — Section 19AEncumbered Estates Act, 1934 — Section 19AEncumbered Estates Act, 1934 — Section 19A
High Courts01 Nov 1960Dismissed
J and T JAIN Vs COMMISSIONER OF Income Tax, U. P. and V. P.
Allahabad High Court · (1961) 41 ITR 700
Income Tax Act, 1961 — Section 23(3)
High Courts01 Nov 1960Allowed
Majeed Uddin Vs Ghulam Hasnain Naqvi and others
Allahabad High Court · (1961) 31 AWR 102
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts01 Nov 1960
Lala Ram Pradhan and Another Vs State
Allahabad High Court · (1961) 31 AWR 290 : (1962) CriLJ 686
Penal Code, 1860 (IPC) — Section 21, 466, 468, 471
High Courts31 Oct 1960Allowed
Faulad and Another Vs State
Allahabad High Court · AIR 1961 All 326 : (1961) 31 AWR 298 : (1961) CriLJ 797
Allahabad Court Rules, 1950 — Rule 1, 4Criminal Procedure Code, 1898 (CrPC) — Section 369, 561A