High Courts01 Jan 1960Dismissed
State Vs Hotey Khan and Others
Allahabad High Court · AIR 1960 All 521 : (1960) CriLJ 1167
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288, 417Evidence Act, 1872 — Section 145
COURT ARCHIVE
Allahabad High Court judgments, 1960
345 judgments · page 18 of 18
High Courts01 Jan 1960Dismissed
Union of India (UOI) Vs Firm Ram Gopal Hukum Chand and Others
Allahabad High Court · AIR 1960 All 672
Constitution of India, 1950 — Article 141Contract Act, 1872 — Section 182Evidence Act, 1872 — Section 114
High Courts01 Jan 1960Allowed
Kashi Prasad Gupta Vs Regional Transport Authority, Gorakhpur and Others
Allahabad High Court · AIR 1961 All 214
Constitution of India, 1950 — Article 154, 162, 166, 166(3)Motor Vehicles Act, 1939 — Section 44(5), 68, 68C, 68F, 68F(2)Uttar Pradesh Road Transport Services (Development) Rules, 1958 — Rule 10
High Courts01 Jan 1960Allowed
R.S. Das Vs Divisional Superintendent, Allahabad
Allahabad High Court · AIR 1960 All 538
Constitution of India, 1950 — Article 311(2)
High Courts01 Jan 1960Dismissed
Virendra Singh Varma Vs Additional Director of Agriculture, U.P., Lucknow and Others
Allahabad High Court · AIR 1960 All 647
Constitution of India, 1950 — Article 16, 226, 311