High Courts16 Feb 1960Allowed
M.L. Gupta Vs City Magistrate, Lucknow and Another
Allahabad High Court · AIR 1960 All 541 : (1960) CriLJ 1173
Minimum Wages Act, 1948 — Section 20
COURT ARCHIVE
Allahabad High Court judgments, 1960
345 judgments · page 16 of 18
High Courts16 Feb 1960
IN RE PT. SHYAM SUNDER
Allahabad High Court · (1961) 41 ITR 807
Income Tax Act, 1961 — Section 66(1)
High Courts15 Feb 1960Allowed
Abdul Razzaq Vs State
Allahabad High Court · AIR 1960 All 567 : (1960) CriLJ 1179
Penal Code, 1860 (IPC) — Section 299, 300
High Courts15 Feb 1960Dismissed
Karam Chand Vs Gur Dayal
Allahabad High Court · AIR 1960 All 512 : (1960) 30 AWR 186
Civil Procedure Code, 1908 (CPC) — Section 42, 7
High Courts15 Feb 1960Dismissed
Bal Govind Kaya Vs 3rd Addl. Civil Judge and Another
Allahabad High Court · AIR 1961 All 306
Constitution of India, 1950 — Article 227
High Courts15 Feb 1960Dismissed
State Vs Brij Lal Gulati and Another
Allahabad High Court · AIR 1961 All 79 : (1961) CriLJ 199 : (1960) 2 LLJ 379
Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 2, 4
High Courts13 Feb 1960Dismissed
Swami Prasad and Others Vs Board of Revenue and Another
Allahabad High Court · (1960) 30 AWR 175
Constitution of India, 1950 — Article 226
High Courts12 Feb 1960Dismissed
Debi Singh and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1960) 30 AWR 318
Constitution of India, 1950 — Article 226
High Courts11 Feb 1960Dismissed
Rama Kant Vs Cantonment Board, Allahabad
Allahabad High Court · AIR 1960 All 719
Cantonments Act, 1924 — Section 282
High Courts11 Feb 1960Allowed
Kedar Nath Bhargava Vs Commissioner, Agra Division and Others
Allahabad High Court · (1960) 30 AWR 492
Constitution of India, 1950 — Article 226
High Courts11 Feb 1960
Rai Amar Nath Agarwal Vs Tahsildar Assistant Collector and Others
Allahabad High Court · (1960) 30 AWR 564
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 353
High Courts10 Feb 1960Allowed
J.K. Cotton Manufacturers Ltd., Kanpur Vs U.P. Government and Others
Allahabad High Court · AIR 1960 All 734 : (1960) 1 FLR 564
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 6A, 8
High Courts10 Feb 1960Allowed
Satya Narain Chaube Vs Lal Chand Ojha and Another
Allahabad High Court · AIR 1960 All 561 : (1960) CriLJ 1178
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts08 Feb 1960Allowed
Ambika Prasad Vs State of U.P. and Others
Allahabad High Court · (1960) 30 AWR 433
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts08 Feb 1960Allowed
Shambhu Datt Vs Jagdish Prasad
Allahabad High Court · AIR 1961 All 89
Workmens Compensation Act, 1923 — Section 3(1)
High Courts08 Feb 1960Allowed
Laiq Singh Vs Additional Commissioner and Others
Allahabad High Court · (1960) 30 AWR 321
Constitution of India, 1950 — Article 226
High Courts04 Feb 1960Dismissed
Shri Mustaq Husain Vs State of Uttar Pradesh
Allahabad High Court · AIR 1960 All 559 : (1960) CriLJ 1176
Constitution of India, 1950 — Article 226Foreigners Act, 1946 — Section 3
High Courts01 Feb 1960Dismissed
Ch. Mansa Ram and Sons Vs The Secretary, Industries and Others
Allahabad High Court · AIR 1960 All 570
Mineral Concession Rules, 1949 — Rule 18, 32
High Courts29 Jan 1960Allowed
Hafiz Wazid Ali Vs Municipal Board and another
Allahabad High Court · (1961) 31 AWR 3
Uttar Pradesh Municipalities Act, 1916 — Section 129(a), 144Uttar Pradesh Municipalities Act, 1916 — Section 129(a), 144Uttar Pradesh Municipalities Act, 1916 — Section 129(a), 144
High Courts29 Jan 1960Dismissed
Smt. Rabia Bibi and Others Vs Smt. Mohammadi Bibi
Allahabad High Court · AIR 1960 All 515 : (1960) 30 AWR 331
Limitation Act, 1908 — Article 182, 182(2)