High Courts15 Mar 1960Dismissed

Sita Ram and Another Vs State

Allahabad High Court · AIR 1961 All 151 : (1961) CriLJ 338 : (1961) 2 FLR 332 : (1961) 2 LLJ 1 : (1963) RD 281

Factories Act, 1948 — Section 106Limitation Act, 1908 — Section 12, 29, 29(2)
High Courts09 Mar 1960Dismissed

State Vs Tula Ram and Others

Allahabad High Court · AIR 1960 All 585 : (1960) CriLJ 1276

Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 417