High Courts14 Apr 1960Dismissed
National English School Vs Rent Control and Eviction Officer and Another
Allahabad High Court · (1960) 30 AWR 354
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1960
345 judgments · page 12 of 18
High Courts13 Apr 1960Allowed
Abul Hasan Vs Works Manager, Northern Railway, Lucknow
Allahabad High Court · AIR 1961 All 338 : (1961) 1 LLJ 424
Constitution of India, 1950 — Article 226, 311, 311(2)Railway Establishment Code — Rule 172
High Courts12 Apr 1960Allowed
Sharafat Ali Khan Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1960 All 637 : (1960) 30 AWR 346
Citizenship Act, 1955 — Section 9, 9(1), 9(2)Citizenship Rules, 2009 — Rule 30, 30(2)Constitution of India, 1950 — Article 13(2), 19, 226
High Courts08 Apr 1960Dismissed
Matroo Khan Vs State
Allahabad High Court · (1960) 04 AHC CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 423, 438Forest Act, 1927 — Section 20, 26, 4, 5Penal Code, 1860 (IPC) — Section 379
High Courts08 Apr 1960Allowed
Chuttan Vs State
Allahabad High Court · AIR 1960 All 629 : (1960) 30 AWR 339 : (1960) CriLJ 1298
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 7(1)Uttar Pradesh Pure Food Act, 1950 — Section 42
High Courts08 Apr 1960
Sri Narayan Vs State Government of Uttar Pradesh and Others
Allahabad High Court · (1960) 30 AWR 381
Constitution of India, 1950 — Article 226
High Courts07 Apr 1960Allowed
Jagdish Pratap Sahi Vs Collector and Deputy Commissioner and Another
Allahabad High Court · (1960) 30 AWR 412
Constitution of India, 1950 — Article 226
High Courts07 Apr 1960Allowed
C.S. Sharma Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1961 All 45
Civil Services (Classification, Control and Appeal) Rules — Rule 55(3)Constitution of India, 1950 — Article 311, 311(2)
High Courts06 Apr 1960Dismissed
Bhagwat Saran Srivastava Vs Collector and District Magistrate, Jaunpur and Others
Allahabad High Court · AIR 1961 All 284 : (1961) 2 FLR 558 : (1961) 2 LLJ 191
Constitution of India, 1950 — Article 226, 311, 311(1)
High Courts05 Apr 1960Allowed
Babu Nandan Vs Mst. Sumitra
Allahabad High Court · AIR 1961 All 287
Civil Procedure Code, 1908 (CPC) — Section 11, 47Constitution of India, 1950 — Article 141
High Courts04 Apr 1960Dismissed
Mula Singh Vs Surendra Singh and Others
Allahabad High Court · (1960) 04 AHC CK 0032
Evidence Act, 1872 — Section 114, 20, 21Northern India Canal and Drainage Act, 1873 — Section 20, 21, 3(1), 3(1)(c), 3(2)Evidence Act, 1872 — Section 114, 20, 21
High Courts04 Apr 1960Dismissed
Chandra Bhan Vs Bhondu
Allahabad High Court · (1960) 30 AWR 474
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 332B
High Courts04 Apr 1960Dismissed
Moola Singh Vs Surendra Singh and Others
Allahabad High Court · AIR 1960 All 656 : (1960) CriLJ 1388
Evidence Act, 1872 — Section 114Northern India Canal and Drainage Act, 1873 — Section 20, 21, 32, 70
High Courts31 Mar 1960Dismissed
Sultan Khan Vs State
Allahabad High Court · (1960) 30 AWR 464
Motor Vehicles Act, 1988 — Section 112
High Courts31 Mar 1960Dismissed
State Vs Smt. Rampo and Others
Allahabad High Court · AIR 1960 All 636 : (1960) 30 AWR 373 : (1960) CriLJ 1301
Criminal Procedure Code, 1898 (CrPC) — Section 344, 423, 435
High Courts31 Mar 1960Dismissed
Mazhar Hasnain Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1961 All 316
Constitution of India, 1950 — Article 226, 309, 311, 311(2)
High Courts31 Mar 1960Allowed
A. Tellery and Sons Vs Carpet Mazdoor Sabha, a Registered Trade Union and Others
Allahabad High Court · AIR 1961 All 321 : (1961) 3 FLR 92 : (1962) 1 LLJ 309
Constitution of India, 1950 — Article 254Industrial Disputes Act, 1947 — Section 19Uttar Pradesh Industrial Disputes Act, 1947 — Section 4I, 4K
High Courts31 Mar 1960Dismissed
State Vs Inder Sen and Others
Allahabad High Court · AIR 1961 All 62 : (1961) CriLJ 30
Registration Act, 1908 — Section 82, 83
High Courts31 Mar 1960Dismissed
Raja Ram Vs Bisram
Allahabad High Court · AIR 1960 All 747 : (1960) 30 AWR 379
Civil Procedure Code, 1908 (CPC) — Section 47Post Office Act, 1898 — Section 44
High Courts30 Mar 1960Dismissed
State of U.P. Vs Shankar and Another
Allahabad High Court · AIR 1961 All 239
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 438, 561APenal Code, 1860 (IPC) — Section 326