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Allahabad High Court judgments, 1894

22 judgments · page 1 of 2

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High Courts22 Dec 1894Allowed

Ganga Prasad Vs Lal Bahadur Singh and Another

Allahabad High Court · (1895) ILR (All) 117

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High Courts22 Dec 1894Dismissed

Kuarji Dichit Vs Chedi Lal and Others

Allahabad High Court · (1895) ILR (All) 82

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High Courts12 Dec 1894Dismissed

Amanat-Un-Nissa and Another Vs Bashir-Un-Nissa and Another

Allahabad High Court · (1895) ILR (All) 77

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High Courts11 Dec 1894Dismissed

Dwarka Das Vs Kameshar Prasad and Another

Allahabad High Court · (1895) ILR (All) 69

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High Courts08 Dec 1894

Saiyid Muzhar Hossein Vs Mussamat Bodha Bibi and Another

Allahabad High Court · (1895) ILR (All) 112

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High Courts06 Dec 1894Dismissed

Sarman Lal Vs Khuban and Others

Allahabad High Court · (1895) ILR (All) 422

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High Courts06 Dec 1894Partly Allowed

Muhammad Yusuf Vs Lachmi Narain and Others

Allahabad High Court · (1895) ILR (All) 63

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High Courts16 Nov 1894Disposed Of

In Re: Reference under Act No. 1 of 1879 (Indian Stamp Act), Section 49

Allahabad High Court · (1895) ILR (All) 55

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High Courts06 Nov 1894Dismissed

Queen-Empress Vs Ishri

Allahabad High Court · (1895) ILR (All) 67

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High Courts01 Nov 1894Disposed Of

Queen-Empress Vs Taj Khan and Others

Allahabad High Court · (1895) ILR (All) 57

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High Courts01 Nov 1894Disposed Of

Srimati Baran Mai Dasi Vs Behari Lal Pal

Allahabad High Court · (1895) ILR (All) 53

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High Courts22 Oct 1894Disposed Of

Ganga Dei Vs Sher Singh

Allahabad High Court · (1895) ILR (All) 51

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High Courts15 Aug 1894Disposed Of

Kali Charan and Another Vs Ahmad Shan Khan

Allahabad High Court · (1895) ILR (All) 48

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High Courts11 Aug 1894Allowed

Haidri Begam Vs Nathu

Allahabad High Court · (1895) ILR (All) 45

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High Courts10 Aug 1894Allowed

Kishan Singh and Others Vs Aman Singh

Allahabad High Court · (1895) ILR (All) 42

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High Courts07 Aug 1894Dismissed

Muhammad Suleman Khan Vs Muhammad Yar Khan and Others

Allahabad High Court · (1895) ILR (All) 39

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High Courts07 Aug 1894

Queen-Empress Vs Fazl Azim

Allahabad High Court · (1895) ILR (All) 36

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High Courts06 Aug 1894Dismissed

Shankar Lal and Others Vs Dalip Singh

Allahabad High Court · (1895) ILR (All) 33

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High Courts31 Jul 1894Allowed

Durga Dihal Das and Others Vs Anoraji and Another

Allahabad High Court · (1895) ILR (All) 29

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High Courts27 Jul 1894Disposed Of

Dasrat Ram and Others Vs Amrit Ram and Another

Allahabad High Court · (1895) ILR (All) 21

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