COURT ARCHIVE
Allahabad High Court judgments, 1877
63 judgments · page 1 of 4
High Courts18 Dec 1877Dismissed
Hasan Ali and Another Vs Mehdi Husain and Others
Allahabad High Court · (1875) ILR (All) 533
High Courts15 Dec 1877Disposed Of
Muthra Vs Jawahir and Others
Allahabad High Court · (1875) ILR (All) 527
High Courts15 Dec 1877Disposed Of
Empress of India Vs Kampta Prasad
Allahabad High Court · (1875) ILR (All) 530
High Courts06 Dec 1877
Parmeshar Das and Another Vs Sahib Zadah and Others
Allahabad High Court · (1875) ILR (All) 524
High Courts03 Dec 1877
Altaf Ali Vs Lalji Mal and Another
Allahabad High Court · (1875) ILR (All) 518
High Courts22 Nov 1877Dismissed
Lachman Bibi and Another Vs Patni Ram and Another
Allahabad High Court · (1875) ILR (All) 510
High Courts22 Nov 1877
Imam Ali and Others Vs Dasaundhi Ram
Allahabad High Court · (1875) ILR (All) 508
High Courts21 Nov 1877Dismissed
Taufik-un-Nissa Vs Ghulam Kambar
Allahabad High Court · (1875) ILR (All) 506
High Courts19 Nov 1877
Prag Das Vs Hari Kishn and Another
Allahabad High Court · (1875) ILR (All) 503
High Courts14 Nov 1877Allowed
Ajnasi Kuar Vs Suraj Prasad
Allahabad High Court · (1875) ILR (All) 501
High Courts14 Nov 1877Dismissed
Dirgaj Singh and Others Vs Debi Singh and Another
Allahabad High Court · (1875) ILR (All) 499
High Courts09 Nov 1877Allowed
Empress of India Vs Abul Hasan
Allahabad High Court · (1875) ILR (All) 497
High Courts22 Aug 1877Disposed Of
Empress of India Vs Kashmiri Lal
Allahabad High Court · (1875) ILR (All) 625
High Courts14 Aug 1877
Bhikhan Khan and Another Vs Ratan Kuar
Allahabad High Court · (1875) ILR (All) 512