High Courts23 Dec 1925Dismissed
Pati Ram Vs Har Dayal and Others
Allahabad High Court · AIR 1927 All 118
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 1 of 25
High Courts23 Dec 1925
Chitar Mal Vs Panchu Lal and Others
Allahabad High Court · AIR 1926 All 392 : (1926) ILR (All) 348
Limitation Act, 1963 — Section 10
High Courts22 Dec 1925Disposed Off
Puran and Another Vs Emperor
Allahabad High Court · (1925) 12 AHC CK 0046
High Courts22 Dec 1925
Ram Badan Upadhiya and Another Vs Sankatha Misra and Others
Allahabad High Court · (1925) 12 AHC CK 0012
High Courts21 Dec 1925
Emperor Vs Bhirgu Singh
Allahabad High Court · AIR 1927 All 122 : (1927) ILR (All) 205
Penal Code, 1860 (IPC) — Section 174
High Courts21 Dec 1925
In Re: Mt. Durga Bai
Allahabad High Court · AIR 1926 All 301
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Dec 1925Dismissed
Bhagwati Dayal Vs Mt. Dhan Kunwar and Another
Allahabad High Court · AIR 1926 All 311 : (1926) ILR (All) 329
High Courts18 Dec 1925Dismissed
Wilayati Begum and Another Vs Firm Jhandu Mal-Mithu Lal
Allahabad High Court · AIR 1926 All 286
Limitation Act, 1963 — Section 12(3)Limitation Act, 1963 — Section 12(3)Limitation Act, 1963 — Section 12(3)
High Courts18 Dec 1925
Wilayati Begam and Another Vs Firm Jhandu Mal-Muthu Lal
Allahabad High Court · 92 Ind. Cas. 897
Limitation Act, 1963 — Section 12
High Courts18 Dec 1925
Lala Gopal Ram and Another Vs Bankey Lal and Others
Allahabad High Court · 96 Ind. Cas. 325
High Courts17 Dec 1925Dismissed
Mustaqimuddin Vs Emperor
Allahabad High Court · AIR 1926 All 297
Criminal Procedure Code, 1898 (CrPC) — Section 514Criminal Procedure Code, 1898 (CrPC) — Section 514Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts17 Dec 1925Dismissed
Hafiz Mustaqimuddin Vs Emperor
Allahabad High Court · 92 Ind. Cas. 889
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts16 Dec 1925
Emperor (through Shib Narain) Vs Bhik Chand and Others
Allahabad High Court · AIR 1926 All 307
High Courts16 Dec 1925
Mt. Masala Vs Emperor and Others
Allahabad High Court · AIR 1926 All 368
Penal Code, 1860 (IPC) — Section 352, 426
High Courts16 Dec 1925
Musammat Masala Vs Emperor through Ramjag
Allahabad High Court · 92 Ind. Cas. 870
Penal Code, 1860 (IPC) — Section 352, 426Uttar Pradesh Panchayat Raj Act, 1947 — Section 32
High Courts15 Dec 1925
Wahid Ali Vs Durga Shankar and Others
Allahabad High Court · (1925) 12 AHC CK 0024
High Courts14 Dec 1925Dismissed
Musammat Champa Devi and Another Vs Pirbhu Lal and Others
Allahabad High Court · 92 Ind. Cas. 429
Criminal Procedure Code, 1898 (CrPC) — Section 342(2)Penal Code, 1860 (IPC) — Section 499
High Courts14 Dec 1925Dismissed
Emperor Vs Rafi-Uz-Zaman Khan and Others
Allahabad High Court · (1926) ILR (All) 325
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120A, 120B, 193
High Courts14 Dec 1925
Rafi-uz-zaman Khan and Others Vs Chhotey Lal
Allahabad High Court · AIR 1926 All 334
Penal Code, 1860 (IPC) — Section 193Penal Code, 1860 (IPC) — Section 193Penal Code, 1860 (IPC) — Section 193