High Courts03 Dec 1925
Ghissu Vs Amir Ali Khan
Allahabad High Court · AIR 1926 All 604 : 92 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 3 of 25
High Courts03 Dec 1925Dismissed
Peary Lal Vs Allahabad Bank Ltd.
Allahabad High Court · AIR 1926 All 244
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1925Disposed Of
Maulvi Muhammad Afzal Vs Maulvi Muhammad Mahmud and Others
Allahabad High Court · 92 Ind. Cas. 840
High Courts03 Dec 1925
Ganga Dhar Baij Nath Vs Bombay, Baroda and Central India Railway
Allahabad High Court · (1925) 12 AHC CK 0026
High Courts03 Dec 1925
Ganga Dhar-Baij Nath Vs Bombay-Baroda and Central India Railway
Allahabad High Court · (1926) ILR (All) 342 : 92 Ind. Cas. 522
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts02 Dec 1925Dismissed
Firm Chandrabhan Prakashnath Vs East Indian Railway Company
Allahabad High Court · 92 Ind. Cas. 622
Railways Act, 1890 — Section 75, 80
High Courts02 Dec 1925Dismissed
Gokul Das and Others Vs Nathu
Allahabad High Court · (1925) 12 AHC CK 0039
High Courts02 Dec 1925
Chandrabhan Prakashnath Vs E.I. Ry. Co.
Allahabad High Court · AIR 1926 All 299
Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75
High Courts01 Dec 1925Dismissed
In Re: Musammat Durga Bai
Allahabad High Court · (1926) ILR (All) 300 : 92 Ind. Cas. 482
High Courts01 Dec 1925Dismissed
Maharaj Din and Others Vs Bhairon
Allahabad High Court · AIR 1926 All 290 : 92 Ind. Cas. 473
High Courts01 Dec 1925
Sheoram Singh and Others Vs Babu Singh and Others
Allahabad High Court · (1925) 12 AHC CK 0027
High Courts01 Dec 1925
Kalap Nath Vs Emperor
Allahabad High Court · AIR 1926 All 288 : 92 Ind. Cas. 591(1)
Police Act, 1861 — Section 34(4)Police Act, 1861 — Section 34(4)Police Act, 1861 — Section 34(4)
High Courts01 Dec 1925
Lalman and Another Vs Shiam Singh
Allahabad High Court · (1925) 12 AHC CK 0010
High Courts01 Dec 1925
Lalman and Another Vs Chaudhri Shiam Singh
Allahabad High Court · 92 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts30 Nov 1925Partly Allowed
Babu Atma Ram Vs Lala Nanak Chand and Others
Allahabad High Court · 92 Ind. Cas. 571
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Nov 1925Dismissed
Babu and Another Vs Emperor
Allahabad High Court · AIR 1926 All 276
Cattle Trespass Act, 1871 — Section 24Cattle Trespass Act, 1871 — Section 24Cattle Trespass Act, 1871 — Section 24
High Courts30 Nov 1925Dismissed
Narain Das and Another Vs Emperor
Allahabad High Court · (1925) 11 AHC CK 0037
High Courts30 Nov 1925Dismissed
B.B. and C.I. Railway Vs Gulabbhai Bhagwandas
Allahabad High Court · AIR 1926 All 296
High Courts30 Nov 1925
Indar Singh Vs Emperor
Allahabad High Court · AIR 1926 All 302
Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406