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Allahabad High Court judgments, 1925

494 judgments · page 5 of 25

High Courts18 Nov 1925Dismissed

Jalal Uddin Vs Emperor

Allahabad High Court · (1926) ILR (All) 264 : 92 Ind. Cas. 857

Criminal Procedure Code, 1898 (CrPC) — Section 197(1)Government of India Act, 1915 — Section 96B(2)Penal Code, 1860 (IPC) — Section 161
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High Courts18 Nov 1925

Jalaluddin Vs Emperor

Allahabad High Court · AIR 1926 All 271

Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161
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High Courts12 Nov 1925Dismissed

Bahadura Vs Emperor

Allahabad High Court · AIR 1926 All 304(1)

Criminal Procedure Code, 1898 (CrPC) — Section 160Criminal Procedure Code, 1898 (CrPC) — Section 160Criminal Procedure Code, 1898 (CrPC) — Section 160
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