High Courts30 Nov 1925
Atma Ram Vs Nanak Chand and Others
Allahabad High Court · AIR 1926 All 274
Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 4 of 25
High Courts30 Nov 1925
Babu and Others Vs Emperor
Allahabad High Court · 92 Ind. Cas. 697
Cattle Trespass Act, 1871 — Section 24
High Courts30 Nov 1925
The Bombay Baroda and Central India Railway Vs Gulabbhai Bhagwandas
Allahabad High Court · 92 Ind. Cas. 532
High Courts26 Nov 1925Allowed
Ram Saran Das Vs Girdhari Lal and Others
Allahabad High Court · (1925) 11 AHC CK 0048
High Courts26 Nov 1925Dismissed
Ganpat Rai Vs Firm Kani Ram-Munna Lal and Kedar Nath
Allahabad High Court · 92 Ind. Cas. 535
Presidency Towns Insolvency Act, 1909 — Section 32
High Courts25 Nov 1925Dismissed
Mt. Bittee Vs Kanhaiya Lal Misir
Allahabad High Court · (1925) 11 AHC CK 0047
High Courts25 Nov 1925Dismissed
Puncham Lal and Others Vs Muhammad Yaqub Khan and Others
Allahabad High Court · AIR 1926 All 294
High Courts25 Nov 1925Dismissed
Batuk Nath Vs Jugal Kishore and Another
Allahabad High Court · AIR 1926 All 285 : 92 Ind. Cas. 551
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts25 Nov 1925
Banwari Lal Vs Shalimar Paints, Colour and Varnish Co. Ltd.
Allahabad High Court · AIR 1926 All 554 : 94 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Section 35(A)
High Courts25 Nov 1925
Ata Husain Vs Mustafa Husain and Others
Allahabad High Court · (1925) 11 AHC CK 0022
High Courts25 Nov 1925
Pancham Lal and Others Vs Muhammad Yaqub Khan and Others
Allahabad High Court · 92 Ind. Cas. 558
High Courts25 Nov 1925
Sheikh Ata Husain Vs Syed Mustafa Husain and Another
Allahabad High Court · 92 Ind. Cas. 546
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 139
High Courts25 Nov 1925
Debi Bakhsh Vs Shambhu Dial and Another
Allahabad High Court · AIR 1926 All 384 : (1926) ILR (All) 281 : 94 Ind. Cas. 877
High Courts24 Nov 1925Dismissed
Ratan Mani Vs Hans Ram and Others
Allahabad High Court · 92 Ind. Cas. 450
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts24 Nov 1925Dismissed
Radha Kishun and Others Vs Kashi Nath
Allahabad High Court · AIR 1926 All 266
High Courts24 Nov 1925Dismissed
Muhammad Ibrahim Vs Ram Chandra (Vendee) and another (Receiver)
Allahabad High Court · AIR 1926 All 289
Provincial Insolvency Act, 1920 — Section 38Provincial Insolvency Act, 1920 — Section 38Provincial Insolvency Act, 1920 — Section 38
High Courts24 Nov 1925
Babu Radha Kishun and Others Vs Kashi Nath
Allahabad High Court · (1926) ILR (All) 276 : 92 Ind. Cas. 510
High Courts24 Nov 1925
Muhammad Ibrahim Vs Ram Chandra and Jagat Ram, Vakil
Allahabad High Court · (1926) ILR (All) 272 : 92 Ind. Cas. 514
Provincial Insolvency Act, 1920 — Section 61(6)
High Courts19 Nov 1925Disposed Of
Mumtaz Ali Vs Allah Banda
Allahabad High Court · (1925) 11 AHC CK 0054
High Courts18 Nov 1925Dismissed
Emperor Vs Musammat Kesar
Allahabad High Court · 92 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 562