High Courts14 Dec 1925
Sahu Nandlal Saran Vs Sahu Dharam Kirti Saran
Allahabad High Court · (1925) 12 AHC CK 0028
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 2 of 25
High Courts14 Dec 1925
Mt. Champa Devi and Another Vs Pirbhu Lal and Others
Allahabad High Court · (1925) 12 AHC CK 0008
High Courts14 Dec 1925
Khacho Mal and Another Vs Emperor
Allahabad High Court · (1925) 12 AHC CK 0005
High Courts11 Dec 1925
Allahabad Bank Vs Bhagwan Das Johari and Others
Allahabad High Court · AIR 1926 All 262
High Courts11 Dec 1925
Kalka Prasad Vs Panna
Allahabad High Court · AIR 1926 All 233 : 92 Ind. Cas. 3
North Western Provinces Tenancy Act, 1901 — Section 182
High Courts11 Dec 1925
The Allahabad Bank Ld. Vs Bhagwan Das Johari and Others
Allahabad High Court · (1925) 12 AHC CK 0009
High Courts11 Dec 1925
Jagrup Singh Vs Indrasan Pande and Others
Allahabad High Court · (1925) 12 AHC CK 0006
High Courts11 Dec 1925
Bahora Sri Kishen and Another Vs Kunwar Chandra Sekhar Baksh Singh and Others
Allahabad High Court · 92 Ind. Cas. 353
Uttar Pradesh Land Revenue Act, 1901 — Section 114
High Courts10 Dec 1925Disposed Of
Shanker Vs Emperor
Allahabad High Court · AIR 1926 All 318
Penal Code, 1860 (IPC) — Section 454Penal Code, 1860 (IPC) — Section 454Penal Code, 1860 (IPC) — Section 454
High Courts10 Dec 1925Dismissed
Lallu Singh Vs Gur Narain
Allahabad High Court · (1925) 12 AHC CK 0035
High Courts10 Dec 1925
B. Bandhu Singh Vs The Kayastha Trading and Banking Corporation Under Liquidation, Gorakbpur and Sri Kalwar
Allahabad High Court · 93 Ind. Cas. 295
Limitation Act, 1963 — Section 20
High Courts10 Dec 1925
Bandhu Singh Vs Kayastha Trading and Banking Corporation and Another
Allahabad High Court · AIR 1926 All 329
Limitation Act, 1963 — Section 20Limitation Act, 1963 — Section 20Limitation Act, 1963 — Section 20
High Courts10 Dec 1925Dismissed
Lallu Singh Vs Rai Bahadur Pandit Gur Narain
Allahabad High Court · (1925) 12 AHC CK 0001
High Courts09 Dec 1925Dismissed
Mehtab Rai and Another Vs Emperor
Allahabad High Court · AIR 1926 All 321 : (1926) ILR (All) 603
Penal Code, 1860 (IPC) — Section 251Penal Code, 1860 (IPC) — Section 251Penal Code, 1860 (IPC) — Section 251
High Courts07 Dec 1925
Mulai Rai Vs Emperor
Allahabad High Court · AIR 1926 All 277 : 92 Ind. Cas. 863
Penal Code, 1860 (IPC) — Section 190Penal Code, 1860 (IPC) — Section 190Penal Code, 1860 (IPC) — Section 190
High Courts03 Dec 1925Dismissed
Sheikh Muhammad Ismail Vs Vahiduddin
Allahabad High Court · 92 Ind. Cas. 503
High Courts03 Dec 1925Dismissed
Abdul Majid Vs Wahidullah
Allahabad High Court · AIR 1926 All 284 : 92 Ind. Cas. 496
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts03 Dec 1925Disposed Of
Muhammad Afzal Vs Muhammad Mahmud and Others
Allahabad High Court · AIR 1926 All 327
High Courts03 Dec 1925Dismissed
Pearey Lal Vs The Allahabad Bank Ltd. and Babu Baijnath Prasad and Another
Allahabad High Court · 92 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Provincial Insolvency Act, 1920 — Section 50