High Courts22 Dec 1917Dismissed

Kalka Prasad Vs Emperor

Allahabad High Court · AIR 1918 All 271 : 44 Ind. Cas. 125

Criminal Procedure Code, 1898 (CrPC) — Section 110Legal Practitioners Act, 1879 — Section 36
High Courts19 Dec 1917Allowed

In Re: Bisheshar Nath

Allahabad High Court · (1918) ILR (All) 147

Criminal Procedure Code, 1898 (CrPC) — Section 476Legal Practitioners Act, 1879 — Section 14
High Courts15 Dec 1917Allowed

Ram Sahai Vs Emperor

Allahabad High Court · AIR 1918 All 329 : 43 Ind. Cas. 617

Criminal Procedure Code, 1898 (CrPC) — Section 195 1(c), 476