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Allahabad High Court judgments, 1917

378 judgments · page 2 of 19

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High Courts11 Dec 1917Dismissed

Bharat Singh Vs Tej Singh and Another

Allahabad High Court · AIR 1918 All 131 : (1918) ILR (All) 246

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4North Western Provinces Tenancy Act, 1901 — Section 164
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High Courts08 Dec 1917Disposed Of

Emperor Vs Harak Chand Marwari

Allahabad High Court · AIR 1918 All 174 : (1918) ILR (All) 84

Penal Code, 1860 (IPC) — Section 266
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High Courts07 Dec 1917

Angad Singh and Others Vs Zorawar Singh and Others

Allahabad High Court · AIR 1918 All 270 : 44 Ind. Cas. 542

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High Courts06 Dec 1917Dismissed

Parbhu Lal Vs Musammat Janki

Allahabad High Court · AIR 1917 All 150 : 40 Ind. Cas. 706

Criminal Procedure Code, 1898 (CrPC) — Section 253
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High Courts05 Dec 1917Dismissed

Rahim Bibi Vs Fazal Ahmad and Another and Qamr-Un-Nissa Bibi and Others

Allahabad High Court · (1918) ILR (All) 238

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High Courts05 Dec 1917

Sheikh Fazal Ahmad and Another Vs Musammat Rahim Bibi and Others

Allahabad High Court · 51 Ind. Cas. 633

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High Courts04 Dec 1917Dismissed

Musammat Amtul Habib Vs Mohammed Yusuf

Allahabad High Court · 43 Ind. Cas. 520

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High Courts04 Dec 1917Allowed

Ram Lakhan Das and Others Vs Shankar Singh and Others

Allahabad High Court · AIR 1918 All 289 : 43 Ind. Cas. 519

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High Courts04 Dec 1917Dismissed

Amtul Habib Vs Muhammad Yosuf

Allahabad High Court · AIR 1918 All 234 : (1918) ILR (All) 125

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High Courts03 Dec 1917Dismissed

Musammat Gaura Vs Ahmad Khan and Others

Allahabad High Court · (1918) ILR (All) 235

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
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High Courts03 Dec 1917Allowed

Ahmed Khan and Others Vs Musammat Gaura

Allahabad High Court · AIR 1918 All 285 : 43 Ind. Cas. 518

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
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High Courts30 Nov 1917Dismissed

Sheo Prasad Singh Vs Premna Kunwar

Allahabad High Court · (1918) ILR (All) 122

Civil Procedure Code, 1908 (CPC) — Section 104
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High Courts30 Nov 1917

Shyam Lal and Others Vs Ram Charan and Others

Allahabad High Court · AIR 1918 All 244 : 43 Ind. Cas. 525

Civil Procedure Code, 1908 (CPC) — Section 141
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High Courts30 Nov 1917

Champat Singh Vs Mahabir Prasad and Others

Allahabad High Court · AIR 1918 All 331 : 43 Ind. Cas. 632

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts30 Nov 1917

Sheo Prasad Singh Vs Musammat Premma Kuar

Allahabad High Court · AIR 1918 All 209(2) : 43 Ind. Cas. 522

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 104(2)
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High Courts22 Nov 1917Dismissed

Emperor Vs Harris

Allahabad High Court · (1918) ILR (All) 119

Penal Code, 1860 (IPC) — Section 23, 403
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High Courts22 Nov 1917

Ashbey Clarke Harris Vs Emperor through Williamson

Allahabad High Court · 43 Ind. Cas. 590

Penal Code, 1860 (IPC) — Section 23, 403
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High Courts20 Nov 1917Dismissed

Shaikh Habeeb Ullah Vs Manrup and Others

Allahabad High Court · AIR 1918 All 292 : 43 Ind. Cas. 514

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High Courts20 Nov 1917Dismissed

Habib-Ullah Vs Manrup and Others

Allahabad High Court · (1918) ILR (All) 228

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High Courts20 Nov 1917

Durga Prasad and Another Vs Shambhu

Allahabad High Court · AIR 1918 All 380 : 43 Ind. Cas. 650

Civil Procedure Code, 1908 (CPC) — Section 60, 60(f)
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