High Courts08 Nov 1917
Madan Lal and Others Vs Manzur Ahmad
Allahabad High Court · AIR 1918 All 317 : 43 Ind. Cas. 652
North Western Provinces Tenancy Act, 1901 — Section 167, 95
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 4 of 19
High Courts08 Nov 1917
Chhotk Lal Vs Emperor
Allahabad High Court · 49 Ind. Cas. 103
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 441, 509
High Courts07 Nov 1917Allowed
Gobind Ram and Others Vs Jwala Pershad and Others
Allahabad High Court · 43 Ind. Cas. 533
High Courts07 Nov 1917Dismissed
Kirpa Devi Vs Ram Chandar Sarup
Allahabad High Court · (1918) ILR (All) 219
North Western Provinces Tenancy Act, 1901 — Section 175
High Courts07 Nov 1917
Narain Dei Vs Parmeshwari and Others
Allahabad High Court · AIR 1918 All 406(2) : (1918) ILR (All) 81
Succession Certificate Act, 1889 — Section 7(3)
High Courts07 Nov 1917
Srimati Kirpa Devi Vs Ram Chander Sarup
Allahabad High Court · AIR 1918 All 238(1) : 43 Ind. Cas. 531
High Courts07 Nov 1917
Musammat Narain Dei Vs Musammat Parmeshwari and Others
Allahabad High Court · 42 Ind. Cas. 941
Succession Certificate Act, 1889 — Section 7(3)
High Courts06 Nov 1917Dismissed
Emperor Vs Bahawal Singh
Allahabad High Court · AIR 1918 All 111(1) : (1918) ILR (All) 79
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts06 Nov 1917
Emperor (Through Jagmohan Dom) Vs Bahawal Singh
Allahabad High Court · 43 Ind. Cas. 108
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts06 Nov 1917
Ramji Das and Others Vs Bhagwan Das and Others
Allahabad High Court · AIR 1918 All 176 : 43 Ind. Cas. 180
Contract Act, 1872 — Section 161Railways Act, 1990 — Section 72
High Courts05 Nov 1917Dismissed
Radhe Lal Vs Bhawani Ram and Musammat Bidya
Allahabad High Court · (1918) ILR (All) 178
High Courts02 Nov 1917Dismissed
Ant Ram Vs Mithanlal and Another
Allahabad High Court · 45 Ind. Cas. 560
High Courts02 Nov 1917Dismissed
Man Singh Vs Musammat Gaini
Allahabad High Court · AIR 1918 All 377 : (1918) ILR (All) 77 : 43 Ind. Cas. 62
High Courts02 Nov 1917Dismissed
Ant Ram Vs Mithan Lal and Another
Allahabad High Court · AIR 1918 All 167 : (1918) ILR (All) 135
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts01 Nov 1917Dismissed
Netram Vs Bhagirath Sah and Others
Allahabad High Court · (1918) ILR (All) 75
Provincial Insolvency Act, 1920 — Section 5
High Courts01 Nov 1917
Net Ram Vs Bhagirath Lal and Others
Allahabad High Court · AIR 1918 All 368 : 43 Ind. Cas. 160
Provincial Insolvency Act, 1920 — Section 5
High Courts29 Oct 1917Dismissed
Anant Ram and Others Vs Collector and Others
Allahabad High Court · (1918) ILR (All) 171
Transfer of Property Act, 1882 — Section 38
High Courts05 Oct 1917Dismissed
Premgir Vs Emperor
Allahabad High Court · AIR 1918 All 298 : 43 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 289
High Courts01 Oct 1917Dismissed
Thakur Das and Others Vs Emperor
Allahabad High Court · 42 Ind. Cas. 924
Criminal Procedure Code, 1898 (CrPC) — Section 196A