High Courts01 Oct 1917
Chandan Singh and Others Vs Emperor
Allahabad High Court · AIR 1918 All 209(1) : 43 Ind. Cas. 438
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 5 of 19
High Courts01 Oct 1917
Emperor Vs Chandan Singh and Others
Allahabad High Court · (1918) ILR (All) 103
Penal Code, 1860 (IPC) — Section 304
High Courts26 Sept 1917Dismissed
Ram Kishan Vs Emperor
Allahabad High Court · AIR 1918 All 215 : 42 Ind. Cas. 914
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts25 Sept 1917Allowed
Sheobans Singh and Others Vs Emperor
Allahabad High Court · AIR 1918 All 355(1) : 42 Ind. Cas. 997
Penal Code, 1860 (IPC) — Section 147, 325
High Courts25 Sept 1917
Barkat Ali and Another Vs Emperor
Allahabad High Court · AIR 1918 All 338 : 42 Ind. Cas. 922
Forest Act, 1878 — Section 25(i)
High Courts23 Sept 1917Dismissed
Qasim Ali Khan Vs Bhagwanta Kunwar
Allahabad High Court · (1918) ILR (All) 12
High Courts22 Sept 1917Dismissed
Bhikam Singh and Others Vs Emperor through Gobind Ram
Allahabad High Court · AIR 1918 All 374(2) : 42 Ind. Cas. 1006
Penal Code, 1860 (IPC) — Section 448
High Courts22 Sept 1917
Emperor Vs Babu Prasad and Another
Allahabad High Court · AIR 1918 All 415(2) : (1918) ILR (All) 32 : 42 Ind. Cas. 1000
High Courts22 Sept 1917
Ghasi Vs Emperor
Allahabad High Court · AIR 1918 All 378 : 42 Ind. Cas. 1006(1)
Penal Code, 1860 (IPC) — Section 441
High Courts09 Sept 1917
Badri Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 326 : 42 Ind. Cas. 914(1)
Penal Code, 1860 (IPC) — Section 192
High Courts16 Aug 1917
Khairati Vs Emperor
Allahabad High Court · AIR 1918 All 403(1) : 42 Ind. Cas. 1005
Penal Code, 1860 (IPC) — Section 420
High Courts13 Aug 1917Disposed Off
Madho and Another Vs Emperor
Allahabad High Court · AIR 1918 All 238(2) : 42 Ind. Cas. 917
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 332
High Courts13 Aug 1917Dismissed
Emperor Vs Madho and Another
Allahabad High Court · (1918) ILR (All) 28
High Courts08 Aug 1917Allowed
Narsingh Sahai Vs Sheo Prasad
Allahabad High Court · AIR 1918 All 389 : 42 Ind. Cas. 855
Civil Procedure Code, 1908 (CPC) — Section 122Limitation Act, 1908 — Section 12Civil Procedure Code, 1908 (CPC) — Section 122
High Courts08 Aug 1917
Ganga Ram Vs Emperor
Allahabad High Court · AIR 1918 All 382 : 42 Ind. Cas. 927
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476