High Courts23 Jul 1917Dismissed
Muhammad Isa Khan Vs Muhammad Khan
Allahabad High Court · AIR 1918 All 410 : (1915) ILR (All) 60
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 7 of 19
High Courts19 Jul 1917
Chiranji Lal and Others Vs Ganga Ram and Another
Allahabad High Court · AIR 1917 All 187(2) : 42 Ind. Cas. 670
High Courts17 Jul 1917Dismissed
Muhammad Faiyaz Ali Khan Vs Behari and Another
Allahabad High Court · 45 Ind. Cas. 329
High Courts17 Jul 1917Dismissed
Tapsi Singh and Others Vs Hardeo Singh and Another
Allahabad High Court · AIR 1917 All 210(2) : (1917) ILR (All) 711 : 42 Ind. Cas. 681
High Courts17 Jul 1917Dismissed
Muhammad Faiyaz Ali Khan Vs Bihari and Another
Allahabad High Court · AIR 1918 All 128 : (1918) ILR (All) 56
High Courts17 Jul 1917Dismissed
Lala and Others Vs Sarup Lal and Piari Lal
Allahabad High Court · (1917) ILR (All) 707
High Courts16 Jul 1917Disposed Of
Sheo Prasad Vs Narsingh Sahai
Allahabad High Court · (1918) ILR (All) 1
High Courts16 Jul 1917Dismissed
Fakir Chand Vs Babu Lal and Others
Allahabad High Court · AIR 1917 All 401 : (1917) ILR (All) 719 : 42 Ind. Cas. 879
High Courts11 Jul 1917Dismissed
Emperor Vs Goda Ram
Allahabad High Court · AIR 1918 All 296(1) : 43 Ind. Cas. 800
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts07 Jul 1917Disposed Of
Manser Chamar and Another Vs Gajai Singh
Allahabad High Court · 41 Ind. Cas. 873
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Jul 1917Dismissed
Pahlwan Singh Vs Musammat Janki and Others
Allahabad High Court · AIR 1918 All 391(2) : 42 Ind. Cas. 858
High Courts04 Jul 1917Dismissed
Pahalwan Singh Vs Janki and Others
Allahabad High Court · (1918) ILR (All) 17
High Courts04 Jul 1917
Bodlu Bhonja and Others Vs Mohan Singh and Another
Allahabad High Court · (1917) ILR (All) 717 : 42 Ind. Cas. 862
High Courts03 Jul 1917Allowed
Samir-Un-Nissa Bibi Vs Munir-Ud-Din
Allahabad High Court · (1918) ILR (All) 52
High Courts03 Jul 1917
Choudhri Munir-Ud-Din Vs Musammat Samir-Un-Nissa Bibi
Allahabad High Court · 42 Ind. Cas. 903
Provincial Small Cause Courts Act, 1887 — Article 38
High Courts02 Jul 1917Disposed Of
Gobind Ram Vs Ram Chander
Allahabad High Court · AIR 1917 All 261 : 42 Ind. Cas. 895
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Jul 1917Disposed Of
Ram Nath Vs Sekhdar Singh
Allahabad High Court · AIR 1918 All 210 : (1918) ILR (All) 51 : 45 Ind. Cas. 323
High Courts29 Jun 1917Dismissed
Sajjadi Begam and Others Vs Lachmi Narain
Allahabad High Court · (1917) ILR (All) 700
High Courts29 Jun 1917Disposed Off
Sri Narain Vs Jagannath and Another
Allahabad High Court · AIR 1917 All 128 : 41 Ind. Cas. 890