CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments, 1917

378 judgments · page 8 of 19

High Courts28 Jun 1917

Bakhtawar Lal and Another Vs Sheo Prasad and Others

Allahabad High Court · AIR 1917 All 70 : 42 Ind. Cas. 720

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9
Read judgment
High Courts25 Jun 1917Allowed

Bharat Das Vs Musammat Nandrani Kuar

Allahabad High Court · AIR 1918 All 481 : 42 Ind. Cas. 818

North Western Provinces Tenancy Act, 1901 — Section 158North Western Provinces Tenancy Act, 1901 — Section 158North Western Provinces Tenancy Act, 1901 — Section 158
Read judgment
High Courts23 Jun 1917Disposed Of

Chidda Lal Vs Bhajan Lal

Allahabad High Court · AIR 1917 All 405(2) : 42 Ind. Cas. 167

Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195
Read judgment
High Courts23 Jun 1917

Babu Ram Vs Emperor

Allahabad High Court · AIR 1917 All 41 : 42 Ind. Cas. 174

Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476
Read judgment