High Courts25 May 1917
Madho Gir Vs Rashid Ahmad and Others
Allahabad High Court · AIR 1917 All 91 : 41 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 200
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 10 of 19
High Courts24 May 1917
Gajadhar Singh Vs Kishan Jiwan Lal and Others
Allahabad High Court · AIR 1917 All 163 : (1917) ILR (All) 641
High Courts24 May 1917Allowed
Gajadhar Singh Vs Kishen Jiwan Lal and Others
Allahabad High Court · (1917) 05 AHC CK 0003
High Courts24 May 1917
Ram Piari Vs Nand Lal
Allahabad High Court · 42 Ind. Cas. 77
Limitation Act, 1963 — Article 124, 28Limitation Act, 1963 — Article 124, 28Limitation Act, 1963 — Article 124, 28
High Courts23 May 1917Dismissed
Govind Das Vs Bishambhar Das
Allahabad High Court · (1917) ILR (All) 561
High Courts22 May 1917Dismissed
Raghubir Rai and Others Vs Madho and Others
Allahabad High Court · AIR 1917 All 210(1) : (1917) ILR (All) 605
High Courts22 May 1917
Sampat and Others Vs Emperor
Allahabad High Court · AIR 1917 All 54(2) : 41 Ind. Cas. 323
Penal Code, 1860 (IPC) — Section 147, 333
High Courts18 May 1917Allowed
Bhola and Others Vs Emperor through Nihal Taga
Allahabad High Court · AIR 1917 All 372 : 40 Ind. Cas. 332
Criminal Procedure Code, 1898 (CrPC) — Section 459Penal Code, 1860 (IPC) — Section 424
High Courts18 May 1917Allowed
Emperor Vs Bhola and Others
Allahabad High Court · (1917) ILR (All) 549
High Courts18 May 1917Dismissed
Tej Singh and Others Vs Banwari Lal and Others
Allahabad High Court · AIR 1917 All 427 : 40 Ind. Cas. 544
Provincial Insolvency Act, 1920 — Section 60(c)
High Courts15 May 1917Dismissed
Jagrup Sahu and Others Vs Ramanand Sahu and Others
Allahabad High Court · AIR 1917 All 373 : (1917) ILR (All) 633 : 40 Ind. Cas. 373
High Courts15 May 1917
Bhatiley Chunni Lal Vs Chakerpan and Others
Allahabad High Court · AIR 1917 All 136 : 42 Ind. Cas. 945
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4, Order 9 Rule 8
High Courts14 May 1917Dismissed
Lachman Das Vs Mutsaddi Lal and Another
Allahabad High Court · AIR 1917 All 76 : 41 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts03 May 1917
Lala Shambhu Nath and Others Vs Hari Ram and after his death Mangat Rai and Others
Allahabad High Court · AIR 1917 All 233 : 40 Ind. Cas. 97
High Courts02 May 1917Dismissed
Ganesh Prasad Vs Bansidhar Baraunia
Allahabad High Court · AIR 1917 All 121 : 41 Ind. Cas. 904
Contract Act, 1872 — Section 212
High Courts02 May 1917Dismissed
Siddhan Lal and Others Vs Gauri Shankar and Another
Allahabad High Court · 40 Ind. Cas. 165
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 May 1917Allowed
Muhammad Zakariya Vs Muhammad Hafiz and Others
Allahabad High Court · AIR 1917 All 17(2) : 41 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 May 1917Dismissed
Bhairon Prasad Vs Kura Mal and Another
Allahabad High Court · AIR 1917 All 340 : 40 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts28 Apr 1917Dismissed
Sayed Gulzar Ali Vs Syed Siadat Husain and Others
Allahabad High Court · AIR 1918 All 373 : 43 Ind. Cas. 2
High Courts28 Apr 1917
Lachmi Narain Vs Emperor
Allahabad High Court · AIR 1918 All 369(1) : 42 Ind. Cas. 913