High Courts15 Jun 1917Dismissed
Emperor Vs Katwaru Rai and Others
Allahabad High Court · (1917) ILR (All) 623
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 9 of 19
High Courts14 Jun 1917Disposed Of
Siddiqa Bibi Vs Ram Autar Pande and Another
Allahabad High Court · 42 Ind. Cas. 575
North Western Provinces Tenancy Act, 1901 — Section 167North Western Provinces Tenancy Act, 1901 — Section 167North Western Provinces Tenancy Act, 1901 — Section 167
High Courts14 Jun 1917Disposed Of
Siddiqa Bibi Vs Ram Autar Pande and Others
Allahabad High Court · AIR 1917 All 167 : (1917) ILR (All) 675
High Courts11 Jun 1917Allowed
Bibi Lal Vs Puran Mal and Others
Allahabad High Court · (1917) ILR (All) 651
High Courts11 Jun 1917
Puran Mal and Others Vs Brij Lal
Allahabad High Court · AIR 1917 All 123 : 41 Ind. Cas. 835
High Courts07 Jun 1917Disposed Of
Hira Nand Vs Emperor
Allahabad High Court · AIR 1917 All 29 : 41 Ind. Cas. 310
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 420
High Courts07 Jun 1917Dismissed
Ratan Dei Vs Durga Shankar Bajpai and Others
Allahabad High Court · 41 Ind. Cas. 892
High Courts05 Jun 1917Dismissed
Katwaru Rai and Others Vs Emperor
Allahabad High Court · AIR 1917 All 11 : 41 Ind. Cas. 308
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 147
High Courts31 May 1917Dismissed
Malik Akbar Ali Khan Vs Shah Muhammad
Allahabad High Court · AIR 1917 All 395 : (1917) ILR (All) 621 : 40 Ind. Cas. 443
High Courts30 May 1917Dismissed
Matukdhari Singh Vs Jaisari and Another
Allahabad High Court · 41 Ind. Cas. 652
Criminal Procedure Code, 1898 (CrPC) — Section 435Government of India Act, 1915 — Section 107Indian High Courts Act, 1861 — Section 15
High Courts30 May 1917Dismissed
Matukdhari Singh Vs Jaisri and Another
Allahabad High Court · AIR 1917 All 220 : (1917) ILR (All) 612
High Courts30 May 1917
Musammat Zaibunnessa Bibi Vs H.H. Maharaja Parbhu Narain Singh and Others
Allahabad High Court · 40 Ind. Cas. 345
High Courts30 May 1917Dismissed
Zaib-un-nissa Bibi Vs Maharaja Parbhu Narain Singh and Others
Allahabad High Court · (1917) ILR (All) 618
High Courts30 May 1917
Mahabir Rai and Another Vs Sarju Parsad and Another
Allahabad High Court · AIR 1918 All 175 : 43 Ind. Cas. 175
Specific Relief Act, 1877 — Section 42
High Courts29 May 1917Dismissed
Muhammad Shis Vs Mahabir Prasad and Others
Allahabad High Court · 40 Ind. Cas. 445
Provincial Insolvency Act, 1920 — Section 15
High Courts29 May 1917Disposed Of
Ford and Macdonald, Ltd. Vs A.D. Meyer
Allahabad High Court · AIR 1917 All 122 : 40 Ind. Cas. 447
Limitation Act, 1963 — Section 14
High Courts28 May 1917Disposed Of
Moti Lal Vs Ram Narain
Allahabad High Court · (1917) ILR (All) 551 : 40 Ind. Cas. 1006
High Courts26 May 1917Dismissed
Khushali Ram Vs Gokul Chand
Allahabad High Court · AIR 1917 All 176(2) : 41 Ind. Cas. 352
High Courts26 May 1917Dismissed
Gokul Chand Vs Khushali Ram
Allahabad High Court · (1917) ILR (All) 607
High Courts26 May 1917Dismissed
Tapti Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 429(2) : 41 Ind. Cas. 335
Railways Act, 1890 — Section 101