High Courts27 Apr 1917
Mathura Prasad Vs Emperor
Allahabad High Court · 41 Ind. Cas. 995
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 11 of 19
High Courts26 Apr 1917Dismissed
Lachhman Prasad and Others Vs Sarnam Singh and Others
Allahabad High Court · (1917) ILR (All) 500
High Courts26 Apr 1917
Hemraj and Others Vs Musammat Bibi Kuar
Allahabad High Court · AIR 1917 All 299 : 39 Ind. Cas. 947
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts25 Apr 1917Disposed Of
Kesho Das Vs Anup Kumar
Allahabad High Court · (1917) ILR (All) 547
High Courts25 Apr 1917
Gajadhar and Another Vs Bhiman
Allahabad High Court · AIR 1917 All 415 : 42 Ind. Cas. 896
High Courts25 Apr 1917
Lala Anurudh Kunwar Vs Swami Kesho Das
Allahabad High Court · AIR 1917 All 272 : 39 Ind. Cas. 783
Provincial Insolvency Act, 1920 — Section 47
High Courts23 Apr 1917Dismissed
Bharath Indu and Others Vs Musammat Tilok Kunwar
Allahabad High Court · AIR 1917 All 166(2) : 40 Ind. Cas. 47
Transfer of Property Act, 1882 — Section 90
High Courts23 Apr 1917Dismissed
Lalta Prasad and Another Vs Ram Sarup
Allahabad High Court · AIR 1917 All 152 : 40 Ind. Cas. 505
High Courts21 Apr 1917Dismissed
Mahabali Vs Sahdeo and Another
Allahabad High Court · AIR 1917 All 180(1) : 40 Ind. Cas. 73
High Courts21 Apr 1917
Mahabir Singh Vs Suba Singh and Another
Allahabad High Court · (1917) ILR (All) 544
High Courts21 Apr 1917
Ali Asghar Vs The Collector of Bulandshahr and Others
Allahabad High Court · AIR 1917 All 381 : (1917) ILR (All) 574
High Courts20 Apr 1917Dismissed
Ishar Din and Another Vs Mumtaz Husain Khan and Another
Allahabad High Court · 39 Ind. Cas. 974
High Courts20 Apr 1917
Rajendra Prasad Vs Ram Jatan Rai
Allahabad High Court · AIR 1917 All 290(2) : (1917) ILR (All) 539 : 39 Ind. Cas. 785
High Courts19 Apr 1917
Thakur Das Vs Emperor
Allahabad High Court · AIR 1918 All 345 : 39 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2)Penal Code, 1860 (IPC) — Section 120(b)
High Courts18 Apr 1917Allowed
Lakhpat Rai Vs Fakhr-ud-din
Allahabad High Court · (1917) ILR (All) 536
High Courts18 Apr 1917
Lakhpat Rai Vs Fakhrud Din
Allahabad High Court · 41 Ind. Cas. 190
Transfer of Property Act, 1882 — Section 91(f)
High Courts16 Apr 1917Allowed
Krishna Sah Vs This Collector of Bareilly
Allahabad High Court · AIR 1917 All 222 : (1917) ILR (All) 534
High Courts16 Apr 1917
Rai Bahadur Krishna Sah, C.I.E. Vs The Collector of Bareilly
Allahabad High Court · 40 Ind. Cas. 76
Land Acquisition Act, 1894 — Section 9, 9(2)
High Courts16 Apr 1917
Tub Collector of Muttra Vs Baldeo Singh and Others
Allahabad High Court · AIR 1917 All 1 : 42 Ind. Cas. 952
High Courts14 Apr 1917Allowed
Ramji Lal Vs Karan Singh and Another
Allahabad High Court · AIR 1917 All 119(1) : 40 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5