High Courts30 Mar 1917
Naik Ram and Another Vs Bhagwan Chand
Allahabad High Court · AIR 1917 All 164 : 42 Ind. Cas. 613
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 13 of 19
High Courts29 Mar 1917Dismissed
Sita Ram Vs Emperor
Allahabad High Court · AIR 1917 All 428 : 39 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts29 Mar 1917Disposed Of
Syed Ali Mohammad Shah and Others Vs Ram Narain
Allahabad High Court · 39 Ind. Cas. 797
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 99Limitation Act, 1963 — Article 11
High Courts29 Mar 1917
Mangal Prasad and Another Vs Nabi Bakhsh and Another
Allahabad High Court · AIR 1918 All 371 : 43 Ind. Cas. 74
High Courts28 Mar 1917
Sheoraj Singh and Others Vs Lalta Prasad and Others
Allahabad High Court · (1917) ILR (All) 452
High Courts28 Mar 1917Dismissed
Masood Ali Vs Chunni Lal and Others
Allahabad High Court · AIR 1917 All 166(1) : 39 Ind. Cas. 464
High Courts27 Mar 1917Allowed
Musammat Nandi Vs Sarup Lal and Another
Allahabad High Court · 40 Ind. Cas. 71
High Courts27 Mar 1917Dismissed
Sham Rathi Rai Vs Musammat Jaichha Kunwar and Another
Allahabad High Court · 40 Ind. Cas. 117
High Courts27 Mar 1917Allowed
Nandi Vs Sarup Lal and Another
Allahabad High Court · (1917) ILR (All) 463
High Courts27 Mar 1917Dismissed
Sham Rathi Rai Vs Jaichha Kunwar and Another
Allahabad High Court · AIR 1917 All 300(2) : (1917) ILR (All) 520
High Courts27 Mar 1917Disposed Of
Kallu Vs Bhagirath Lal and Another
Allahabad High Court · AIR 1917 All 187(1) : 40 Ind. Cas. 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts27 Mar 1917Dismissed
Ram Piari Vs Nand Lal
Allahabad High Court · AIR 1917 All 49 : (1917) ILR (All) 636
High Courts27 Mar 1917
Kadleshar Ram Vs Bhawan Prasad
Allahabad High Court · 42 Ind. Cas. 845
Provincial Insolvency Act, 1907 — Section 36Provincial Insolvency Act, 1907 — Section 36Provincial Insolvency Act, 1907 — Section 36
High Courts24 Mar 1917
Ram Kishore Misra Vs Kalka Dichhit
Allahabad High Court · AIR 1917 All 418 : 39 Ind. Cas. 575
High Courts23 Mar 1917Disposed Of
Mauladad Khan and Others Vs Abdul Sattar and Others
Allahabad High Court · AIR 1917 All 35 : (1917) ILR (All) 426 : 39 Ind. Cas. 666
High Courts23 Mar 1917
Rajendra Kishore Singh Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1917 All 312 : (1917) ILR (All) 460
High Courts23 Mar 1917
Lal Rajendra Kishore Singh Vs Bhagwan Singh and Others
Allahabad High Court · 39 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96
High Courts22 Mar 1917Disposed Of
Lala and Others Vs Emperor
Allahabad High Court · AIR 1918 All 299 : 40 Ind. Cas. 729
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 323
High Courts21 Mar 1917Allowed
Saiyad Ali Asghar Vs The Collector of Bulandshahr in charge of the Estate of Musammat Sughra Begam and Others
Allahabad High Court · 40 Ind. Cas. 753
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37