High Courts21 Mar 1917
Dhanpat Mal Vs Mela Mal and Another
Allahabad High Court · 41 Ind. Cas. 918
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 14 of 19
High Courts19 Mar 1917
Bandi Din Vs Munna Lal and Others
Allahabad High Court · AIR 1917 All 345 : 39 Ind. Cas. 931
Registration Act, 1864 — Section 13
High Courts17 Mar 1917
Misri Lal Vs Sham Sundar Lal
Allahabad High Court · AIR 1917 All 354(1) : 39 Ind. Cas. 803
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts16 Mar 1917Dismissed
Khedu Rai Vs Sheoparsan Rai and Others
Allahabad High Court · 40 Ind. Cas. 121
Registration Act, 1908 — Section 49
High Courts16 Mar 1917Dismissed
Khedu Rai Vs Sheo Parson Rai and Others
Allahabad High Court · AIR 1917 All 212(2) : (1917) ILR (All) 423
High Courts14 Mar 1917Dismissed
Shah Abul Hasan and Others Vs Makhdum Bakhsh and Others
Allahabad High Court · 39 Ind. Cas. 944
North Western Provinces Tenancy Act, 1901 — Section 79
High Courts14 Mar 1917Dismissed
Makhdum Bakhsh and Others Vs Abdul Hasan and Others and Mohan Koeri and Another
Allahabad High Court · (1917) ILR (All) 455
High Courts14 Mar 1917Allowed
Bacha Lal Vs Emperor
Allahabad High Court · AIR 1917 All 350 : 40 Ind. Cas. 700
High Courts12 Mar 1917Allowed
Firm, Tohar Mal-Uttam Chand Vs Suraj Bali
Allahabad High Court · 39 Ind. Cas. 953
Provincial Insolvency Act, 1907 — Section 27
High Courts12 Mar 1917Dismissed
Hafiz Amir Muhammad and Another Vs Wazir
Allahabad High Court · AIR 1917 All 318 : 39 Ind. Cas. 643
High Courts12 Mar 1917Disposed Of
Izzat Ali Vs Muhammad Sharafatullah Khan
Allahabad High Court · 39 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)
High Courts12 Mar 1917Dismissed
Izzat Ali Vs Muhammad Sharapat-ullah Khan
Allahabad High Court · AIR 1917 All 355(2) : (1917) ILR (All) 516
High Courts12 Mar 1917Dismissed
Nathmal Behari Lal Vs East Indian Railway Company
Allahabad High Court · (1917) ILR (All) 418
High Courts12 Mar 1917
East Indian Railway Company Vs Messrs Nathmall Behari Lal
Allahabad High Court · 39 Ind. Cas. 130
Railways Act, 1890 — Section 72(a)
High Courts12 Mar 1917
dundiya and Others Vs Giyani Ram and Others
Allahabad High Court · AIR 1917 All 149 : 39 Ind. Cas. 119
High Courts10 Mar 1917Dismissed
Pita Ram Vs Jujhar Singh and Shanker Singh
Allahabad High Court · AIR 1918 All 346 : 43 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 41Provincial Insolvency Act, 1907 — Section 23
High Courts10 Mar 1917Disposed Of
Jujhar Singh Vs Pita Ram and Shankar Singh
Allahabad High Court · (1917) ILR (All) 626
High Courts07 Mar 1917Dismissed
Muhammad Khadim Husain Vs Ahmad Hasan
Allahabad High Court · 39 Ind. Cas. 175
High Courts07 Mar 1917Dismissed
Ajodhia Prasad Vs Gopi Nath and Another
Allahabad High Court · 39 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts07 Mar 1917Allowed
Durga Das and Another Vs Jai Narain and Others
Allahabad High Court · (1919) ILR (All) 513
Civil Procedure Code, 1908 (CPC) — Section 16