High Courts23 Feb 1917Dismissed
Beni Prasad and Another Vs Harnam Das and Others
Allahabad High Court · AIR 1917 All 239(1) : (1917) ILR (All) 396
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 16 of 19
High Courts23 Feb 1917
Damodar Das Vs Jhaoo Singh
Allahabad High Court · AIR 1917 All 295 : 39 Ind. Cas. 87
High Courts23 Feb 1917
Umar Khan Vs Emperor
Allahabad High Court · AIR 1917 All 48 : 39 Ind. Cas. 703
Criminal Procedure Code, 1898 (CrPC) — Section 304Penal Code, 1860 (IPC) — Section 180
High Courts23 Feb 1917
Lala Beni Prasad and Another Vs Harnam Das and Others
Allahabad High Court · 39 Ind. Cas. 630
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8
High Courts22 Feb 1917
Munna Lal Vs Fateh Singh and Others
Allahabad High Court · AIR 1917 All 402(2) : 39 Ind. Cas. 958
North Western Provinces Tenancy Act, 1901 — Section 195
High Courts22 Feb 1917
Ramjas Vs Ram Narain and Others
Allahabad High Court · AIR 1917 All 370 : 39 Ind. Cas. 796
High Courts17 Feb 1917Dismissed
Rifaqat Husain Vs Musammat Bibi Tawaef
Allahabad High Court · (1917) 02 AHC CK 0036
High Courts16 Feb 1917Disposed Of
Chunnoo Lal Vs Lachman Sonar
Allahabad High Court · 42 Ind. Cas. 841
Provincial Insolvency Act, 1920 — Section 36Provincial Insolvency Act, 1920 — Section 36Provincial Insolvency Act, 1920 — Section 36
High Courts16 Feb 1917Dismissed
Baji Lal and Others Vs Nawal Singh
Allahabad High Court · 39 Ind. Cas. 636
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts16 Feb 1917Disposed Of
Chunnoo Lal Vs Lachman Sonar and Bhawani Shankar
Allahabad High Court · AIR 1917 All 12 : (1917) ILR (All) 391
High Courts15 Feb 1917Dismissed
Baji Lal and Others Vs Nawal Singh
Allahabad High Court · AIR 1917 All 1216(1) : (1917) ILR (All) 388
High Courts15 Feb 1917Dismissed
Emperor Vs Muhammad Yusuf
Allahabad High Court · AIR 1917 All 408 : (1917) ILR (All) 386 : 40 Ind. Cas. 317
High Courts13 Feb 1917Allowed
Sukhlal Rai and Others Vs Lachmi Narayan Rai and Others
Allahabad High Court · AIR 1917 All 419 : 40 Ind. Cas. 888
High Courts12 Feb 1917Allowed
Ram Nandan Dhar Dube Vs Musammat Kaniz Fatima Bibi
Allahabad High Court · 39 Ind. Cas. 902
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Feb 1917Disposed Of
Angelina Reiffsteck Vs Joseph George Reiffsteck
Allahabad High Court · AIR 1917 All 374 : (1917) ILR (All) 377 : 39 Ind. Cas. 862
High Courts12 Feb 1917Allowed
Ram Nandan Dhar Dube Vs Kaniz Fatima Bibi
Allahabad High Court · AIR 1917 All 292(2) : (1917) ILR (All) 379
High Courts10 Feb 1917Dismissed
Amiruddin Vs Musammat Khatun Bibi
Allahabad High Court · AIR 1917 All 343 : 39 Ind. Cas. 513
High Courts10 Feb 1917Dismissed
Khatun Bibi Vs Amir-ud-din
Allahabad High Court · (1917) ILR (All) 371