High Courts07 Mar 1917Dismissed
Ajudhia Prasad Vs Gopi Nath and Another
Allahabad High Court · (1917) ILR (All) 415
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 15 of 19
High Courts07 Mar 1917Dismissed
Chandan Lal Vs Khemraj and Others
Allahabad High Court · AIR 1917 All 239(2) : 40 Ind. Cas. 156
Provincial Insolvency Act, 1920 — Section 27
High Courts05 Mar 1917Dismissed
Lalta Prasad and Others Vs Sheoraj Singh and Others
Allahabad High Court · AIR 1917 All 158(2) : 41 Ind. Cas. 346
High Courts03 Mar 1917Dismissed
Satish Chandra Ghosh Vs Emperor
Allahabad High Court · AIR 1917 All 98(2) : 39 Ind. Cas. 478
High Courts03 Mar 1917Dismissed
Emperor Vs Satish Chandra Ghosh
Allahabad High Court · (1917) ILR (All) 412
High Courts03 Mar 1917Allowed
Nand Ram Vs Jiwa Ram and Another
Allahabad High Court · AIR 1917 All 117 : 41 Ind. Cas. 23
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts03 Mar 1917
Achhaibar Singh and Others Vs Musammat Radhi and Others
Allahabad High Court · AIR 1917 All 405(1) : 40 Ind. Cas. 404
High Courts02 Mar 1917Allowed
Bhikhumal and Others Vs Matkul Singh and Others
Allahabad High Court · AIR 1917 All 352 : 38 Ind. Cas. 871
High Courts02 Mar 1917Disposed Of
Muhammad Hafiz and Others Vs Muhammad Zakariya
Allahabad High Court · (1917) ILR (All) 506
High Courts02 Mar 1917
Ram Chander Upadhya and Another Vs Mahabir Singh and Others
Allahabad High Court · AIR 1917 All 308 : 39 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18(4)
High Courts01 Mar 1917Disposed Of
Nathu Vs Sarup Singh
Allahabad High Court · AIR 1917 All 368 : 39 Ind. Cas. 544
High Courts01 Mar 1917
Jageshar Vs Chuni Lal
Allahabad High Court · AIR 1917 All 298(2) : 39 Ind. Cas. 140
High Courts28 Feb 1917Dismissed
Musammat Kulsum Fatma Vs Saiyed Ali Akbar and Others
Allahabad High Court · AIR 1917 All 71 : 39 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Feb 1917Dismissed
Kulsum Fatima Vs Ali Akbar and Others
Allahabad High Court · (1917) ILR (All) 401
High Courts28 Feb 1917Dismissed
Bithal Das and Others Vs Madhuki Surendra Sahi
Allahabad High Court · (1917) ILR (All) 450
High Courts28 Feb 1917
Gaya Prasad and Another Vs Sher Ali and Others
Allahabad High Court · AIR 1917 All 402(1) : 39 Ind. Cas. 574
High Courts28 Feb 1917
Kunwar Madhava Surendra Sahi Vs B. Bithal Dass and Others
Allahabad High Court · AIR 1917 All 300(1) : 39 Ind. Cas. 151
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4
High Courts24 Feb 1917Dismissed
Baijnath and Others Vs Dulare
Allahabad High Court · AIR 1917 All 379(2) : 39 Ind. Cas. 582
Bundelkhand Encumbered Estates Act, 1903 — Section 12
High Courts24 Feb 1917
Shibba Mal and Another Vs Naurang Mal
Allahabad High Court · AIR 1917 All 118 : 39 Ind. Cas. 739