High Courts10 Jan 1917

Piare Lal Vs Emperor

Allahabad High Court · 38 Ind. Cas. 308

United Provinces Municipalities Act, 1916 — Section 274United Provinces Municipalities Act, 1916 — Section 274United Provinces Municipalities Act, 1916 — Section 274
High Courts05 Jan 1917Dismissed

Kallu Vs Sital

Allahabad High Court · AIR 1918 All 260 : 43 Ind. Cas. 823

Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 499
High Courts03 Jan 1917

Jagdeo Sahu Vs Emperor

Allahabad High Court · AIR 1917 All 339 : 38 Ind. Cas. 993

Income Tax Act, 1961 — Section 25Penal Code, 1860 (IPC) — Section 193Income Tax Act, 1961 — Section 25
High Courts03 Jan 1917

Khiali Vs Emperor

Allahabad High Court · AIR 1917 All 316 : 38 Ind. Cas. 1004

Criminal Procedure Code, 1898 (CrPC) — Section 339Criminal Procedure Code, 1898 (CrPC) — Section 339Criminal Procedure Code, 1898 (CrPC) — Section 339