High Courts29 Jan 1917
M.J. Arratoon Vs East Indian Railway Company
Allahabad High Court · AIR 1917 All 172 : 38 Ind. Cas. 143
Contract Act, 1872 — Section 151Railways Act, 1890 — Section 72
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 18 of 19
High Courts26 Jan 1917Dismissed
Padam Narain Vs Hukumai Rai and Another
Allahabad High Court · (1917) ILR (All) 353
High Courts26 Jan 1917Disposed Of
Emperor Vs Ikram-ud-din and Another
Allahabad High Court · (1917) ILR (All) 348
High Courts26 Jan 1917
Hukumat Rai and Another Vs Padam Narain
Allahabad High Court · AIR 1917 All 157 : 38 Ind. Cas. 151
Provincial Insolvency Act, 1920 — Section 22
High Courts26 Jan 1917
Ikramuddin and Another Vs Emperor
Allahabad High Court · AIR 1917 All 173 : 39 Ind. Cas. 331
Criminal Procedure Code, 1898 (CrPC) — Section 367, 418
High Courts19 Jan 1917Disposed Off
Satola and Others Vs Emperor
Allahabad High Court · AIR 1918 All 267 : 44 Ind. Cas. 592
Cattle Trespass Act, 1871 — Section 22
High Courts19 Jan 1917Disposed Of
Gopal Das Vs Durga Singh and Another
Allahabad High Court · AIR 1917 All 357 : 38 Ind. Cas. 649
Transfer of Property Act, 1882 — Section 82Transfer of Property Act, 1882 — Section 82Transfer of Property Act, 1882 — Section 82
High Courts18 Jan 1917Dismissed
Kallu and Another Vs Kallu Singh and Others
Allahabad High Court · AIR 1918 All 382(1) : 43 Ind. Cas. 854
High Courts16 Jan 1917Dismissed
Ghulam Safdar Khan and Others Vs Sukhi and Others
Allahabad High Court · AIR 1917 All 237 : 38 Ind. Cas. 573
Limitation Act, 1963 — Article 134Limitation Act, 1963 — Article 134Limitation Act, 1963 — Article 134
High Courts16 Jan 1917Dismissed
Kalpu Rai and Another Vs Beni Madho Sahu and Others
Allahabad High Court · AIR 1917 All 248 : 37 Ind. Cas. 835
High Courts16 Jan 1917Dismissed
Gokul Nathji Vs Raman Lalji
Allahabad High Court · (1917) ILR (All) 343
High Courts16 Jan 1917Dismissed
In Re: The Mahamandal Shashtra Prakashak Samity, Limited
Allahabad High Court · AIR 1917 All 347 : (1917) ILR (All) 334
High Courts16 Jan 1917
Goswami Sri Raman Lalji Vs Goswami Sri Gokul Nathji
Allahabad High Court · AIR 1917 All 90 : 39 Ind. Cas. 462
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2
High Courts16 Jan 1917
In Re: Mahamandal Shashtra Prakashak Samity, Ltd.
Allahabad High Court · 39 Ind. Cas. 570(1)
Companies Act, 1913 — Section 162(vi)
High Courts15 Jan 1917Dismissed
Brij Banke Lal Vs Ram Narain and Another
Allahabad High Court · (1917) ILR (All) 322
High Courts15 Jan 1917
Ram Narain and Another Vs Brij Bankey Lal
Allahabad High Court · 39 Ind. Cas. 532
Limitation Act, 1963 — Article 120, 29
High Courts12 Jan 1917Dismissed
Gopal Vs Emperor
Allahabad High Court · AIR 1917 All 327 : 38 Ind. Cas. 329
Arms Act, 1959 — Section 19(f)Arms Act, 1959 — Section 19(f)Arms Act, 1959 — Section 19(f)
High Courts12 Jan 1917Allowed
Jagardip Rai and Another Vs Naubat Rai
Allahabad High Court · AIR 1917 All 301 : 38 Ind. Cas. 149
High Courts10 Jan 1917Dismissed
Mathura Prasad Vs Emperor
Allahabad High Court · AIR 1917 All 132 : 40 Ind. Cas. 303
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 408