High Courts20 Dec 2013Disposed Of
Meva Lal and Another Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0194
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 1 of 170
High Courts20 Dec 2013Disposed Of
Meera Devi and 4 Others Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0191
High Courts20 Dec 2013Dismissed
Rupai and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2014) 2 AWC 1530 : (2014) 122 RD 334
High Courts20 Dec 2013Dismissed
Munni Devi Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0175
High Courts20 Dec 2013Disposed Of
Munir Alam and 4 Others Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0174
High Courts20 Dec 2013Allowed
Anoop Mishra Vs State of U.P.
Allahabad High Court · (2014) 1 ADJ 27 : (2014) 3 AWC 3062
High Courts20 Dec 2013Allowed
Shiv Shanker Yadav and Others Vs State of U.P.
Allahabad High Court · (2014) 1 ADJ 89 : (2014) 4 EFLT 181
High Courts20 Dec 2013Disposed Of
Dr. Shiv Narain Chaubey Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ALJ 397 : (2014) 102 ALR 383 : (2014) 2 AWC 1526 : (2014) 140 FLR 700
High Courts20 Dec 2013Disposed Of
Anupam Tripathi Vs Union of India and Others
Allahabad High Court · (2014) 1 ADJ 286
High Courts20 Dec 2013Allowed
Rajendra Prasad Yadav Vs Ravindra Nath Singh and Others
Allahabad High Court · (2014) 1 ADJ 304 : AIR 2014 All 23 : (2014) 1 ALJ 773 : (2014) 102 ALR 620 : (2014) 122 RD 507
High Courts20 Dec 2013Dismissed
Madhu Kumari and Another Vs Shekhar Bhadauria and Another
Allahabad High Court · (2014) 2 ADJ 27 : (2014) 102 ALR 631 : (2014) 122 RD 515
High Courts20 Dec 2013Dismissed
Bekaru Vs Collector/Dy. Director of Consolidation and Others
Allahabad High Court · (2014) 122 RD 199
High Courts20 Dec 2013
Sunahari Lal Vs Smt. Premwati
Allahabad High Court · (2014) 1 ADJ 665 : (2014) 104 ALR 818 : (2014) 124 RD 270
High Courts20 Dec 2013Dismissed
Ramashraya (Adopted) Vs D.D.C. and Others
Allahabad High Court · (2014) 122 RD 208
High Courts20 Dec 2013Dismissed
Ombir and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2014) 102 ALR 768 : (2014) 122 RD 210
High Courts19 Dec 2013
A.C.L. Education Centre (P) Ltd. Vs Union of India
Allahabad High Court · (2014) 33 STR 609 : (2014) 73 VST 236
High Courts19 Dec 2013Dismissed
Chandra Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 146 : (2014) 1 ALJ 673 : (2014) 102 ALR 819 : (2014) 2 AWC 2124 : (2014) 141 FLR 90 : (2014) LabIC 1157
High Courts19 Dec 2013
Dr. Kailash Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2013) 11 ADJ 507 : (2014) 102 ALR 520
High Courts19 Dec 2013Disposed Of
Banti and Others Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0171
High Courts19 Dec 2013
Poonam Gour Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 48 : (2014) 102 ALR 839 : (2014) 4 AWC 3387 : (2013) 4 AWC 48