Mahendra Singh and Others Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 460 : (2014) 1 ADJ 603 : (2014) 84 ALLCC 560
COURT ARCHIVE
3,387 judgments · page 3 of 170
Allahabad High Court · (2014) 1 ACR 460 : (2014) 1 ADJ 603 : (2014) 84 ALLCC 560
Allahabad High Court · (2014) 1 ADJ 319 : (2014) 102 ALR 581 : (2014) 2 AWC 1192 : (2014) 2 ESC 776 : (2014) 140 FLR 984 : (2014) 1 UPLBEC 464
Allahabad High Court · (2014) 4 AWC 3773
Allahabad High Court · (2014) 2 ADJ 664
Allahabad High Court · (2014) 1 ACR 208 : (2013) 11 ADJ 733 : (2014) 85 ALLCC 436
Allahabad High Court · (2014) 303 ELT 525 : (2014) 25 GSTR 431
Allahabad High Court · (2014) 1 ADJ 44 : (2014) 1 ALJ 659 : (2014) 102 ALR 447 : (2014) 2 AWC 1205 : (2014) 1 UPLBEC 233
Allahabad High Court · (2014) 2 ADJ 55 : (2014) 1 UPLBEC 533
Allahabad High Court · (2014) 222 TAXMAN 133
Allahabad High Court · (2014) 1 ADJ 773 : (2014) 102 ALR 613 : (2014) 122 RD 505
Allahabad High Court · (2014) 1 ACR 363 : (2014) 1 ADJ 514 : (2014) 2 ALJ 50 : (2014) 84 ALLCC 497
Allahabad High Court · (2014) 122 RD 205
Allahabad High Court · (2014) 4 ADJ 3 : (2014) 4 ALJ 226 : (2014) 123 RD 248
Allahabad High Court · (2013) 12 AHC CK 0015
Allahabad High Court · (2013) 12 AHC CK 0014
Allahabad High Court · (2014) 1 ADJ 290 : (2014) 2 ESC 764 : (2014) 1 UPLBEC 447
Allahabad High Court · (2014) 1 ADJ 486 : (2014) 2 AWC 1366 : (2014) 122 RD 358 : (2014) 1 UPLBEC 436
Allahabad High Court · (2014) 1 ADJ 148 : (2014) 102 ALR 495
Allahabad High Court · (2014) 1 ADJ 722 : (2014) 103 ALR 56 : (2014) 122 RD 768 : (2014) 2 UPLBEC 1245