High Courts19 Dec 2013
Afzal and Others Vs Cantonment Board, Meerut and Another
Allahabad High Court · (2014) 1 ADJ 696 : (2014) 3 ALJ 277 : (2014) 102 ALR 894 : (2014) 122 RD 658
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 2 of 170
High Courts19 Dec 2013
Krishna Kumar Pandey, S.I. Vs State of U.P. and Others
Allahabad High Court · (2014) 2 AWC 2133 : (2014) 1 ESC 217
High Courts19 Dec 2013Dismissed
Mohd. Idris Vs Presiding Officer, Industrial Disputes Tribunal and Another
Allahabad High Court · (2014) 141 FLR 491
High Courts19 Dec 2013Allowed
Sobhnath Singh Vs Pitambar Singh and Others
Allahabad High Court · (2014) 1 ALJ 675 : (2014) 105 ALR 176
High Courts19 Dec 2013Dismissed
Kanpur Electricity Supply Co. Ltd. Vs Deepak Sikroria and Another
Allahabad High Court · (2014) 140 FLR 1071 : (2014) 2 UPLBEC 1238
High Courts19 Dec 2013Dismissed
U.P. State Electricity Board Vs Deepak Sikroria and Another
Allahabad High Court · (2014) 1 ADJ 296
High Courts19 Dec 2013Allowed
Triveni Engineering and Industries Ltd. Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 96 : (2014) 140 FLR 1087 : (2014) 1 LLJ 270 : (2014) 2 LLN 372
High Courts19 Dec 2013
Om Prakash Mishra Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ACR 1078 : (2014) 1 ADJ 435
High Courts19 Dec 2013Disposed Of
Sahara India and Others Vs Union of India and Others
Allahabad High Court · (2014) LLR 274
High Courts19 Dec 2013Allowed
Smt. Bala Devi Vs D.D.C. and Others
Allahabad High Court · (2014) 122 RD 213
High Courts19 Dec 2013Dismissed
Deshraj Vs D.D.C. and Others
Allahabad High Court · (2014) 122 RD 203
High Courts19 Dec 2013
M/s. Keshav Das Mukund Lal Gote Wale and Another Vs Shyam Ji Agarwal
Allahabad High Court · (2014) 2 ADJ 272
High Courts19 Dec 2013
Ram Surat Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 1 : (2014) 1 ALJ 637 : (2014) 1 ESC 1 : (2014) LabIC 1212 : (2014) 1 UPLBEC 1
High Courts18 Dec 2013
Mohammad Shabbir Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 1161 : (2014) 84 ALLCC 578
High Courts18 Dec 2013Allowed
Sube Singh and Others Vs Consolidation Commissioner and Others
Allahabad High Court · (2014) 122 RD 207
High Courts18 Dec 2013Dismissed
Union of India and Another Vs Central Administrative Tribunal, Allahabad Bench at Allahabad and Another
Allahabad High Court · (2014) 102 ALR 757 : (2014) 141 FLR 96 : (2014) 1 UPLBEC 484
High Courts18 Dec 2013Disposed Of
Ritesh Rai Vs State of U.P. And Another
Allahabad High Court · (2013) 12 AHC CK 0186
High Courts18 Dec 2013
Padma Agarwal and Others Vs Deepak Kumar Yadav and Others
Allahabad High Court · (2014) 1 ADJ 757 : (2014) 102 ALR 638
High Courts18 Dec 2013Dismissed
Hardesri Lal Vishistha Vs State of U.P. and Others
Allahabad High Court · (2014) 102 ALR 785 : (2014) 141 FLR 92