High Courts02 Jan 2013Dismissed
Nafis Ahmad and Another Vs Rent Control and Eviction Officer and Others
Allahabad High Court · (2013) 01 AHC CK 0207
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3)
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 170 of 170
High Courts02 Jan 2013Dismissed
Akash and Another Vs State of U.P.
Allahabad High Court · (2013) 01 AHC CK 0193
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts02 Jan 2013Allowed
Munna Bind Vs State of U.P.
Allahabad High Court · (2013) 01 AHC CK 0192
Penal Code, 1860 (IPC) — Section 272, 273, 304, 328
High Courts02 Jan 2013Allowed
Shakaldhari Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2013) 5 ADJ 124 : (2013) 4 AWC 4145 : (2013) 119 RD 536
Constitution of India, 1950 — Article 14
High Courts02 Jan 2013Disposed Of
Nirahu and Another Vs Kailashpati and Others
Allahabad High Court · (2013) 97 ALR 649 : (2013) 118 RD 530
High Courts01 Jan 2013
Ram Chandra Jaiswal Vs State of U.P. and Others
Allahabad High Court · (2013) 100 ALR 47
High Courts01 Jan 2013Dismissed
Ilam Chand and Others Vs State of U.P.and Another
Allahabad High Court · (2013) 01 AHC CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 200, 202Penal Code, 1860 (IPC) — Section 120B, 218, 420, 467, 471