High Courts03 Jan 2013Dismissed
Mohd.Fazalur Reshman Khan Vs Dhananjai Singh and Another
Allahabad High Court · (2013) 01 AHC CK 0245
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 169 of 170
High Courts03 Jan 2013Disposed Of
Dharmendra Singh Vs S.P. Singh, Chief Suptt., Swarooprani Nehru Chikitsalaya
Allahabad High Court · (2013) 01 AHC CK 0242
Contempt of Courts Act, 1971 — Section 12
High Courts03 Jan 2013Disposed Of
Madhuri Devi Vs Rishi Kesh Bhaskar "Yashod", D.M.
Allahabad High Court · (2013) 01 AHC CK 0221
Contempt of Courts Act, 1971 — Section 12
High Courts03 Jan 2013Dismissed
Mahendra Vs M.J.Massey (Deceased) & Ors.
Allahabad High Court · (2013) 01 AHC CK 0208
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts03 Jan 2013Dismissed
Prakash Chandra & Others Vs XIInd A.D.J. & Another
Allahabad High Court · (2013) 01 AHC CK 0206
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts03 Jan 2013Allowed
Commissioner of Income Tax, Kanpur Vs Elgin Mill Co. Ltd
Allahabad High Court · (2013) 352 ITR 153 : (2013) 213 TAXMAN 311
Income Tax Act, 1961 — Section 256(1), 41, 41(1)
High Courts03 Jan 2013
Naresh Singh Vs State of U.P. and Others
Allahabad High Court · (2013) 1 ADJ 329
Constitution of India, 1950 — Article 226, 235, 311(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A, 77, 78
High Courts03 Jan 2013Allowed
Mohd. Rais Vs State of U.P. and Others
Allahabad High Court · (2013) 3 ADJ 61 : (2013) 3 ALJ 233 : (2013) 97 ALR 651 : (2013) 2 AWC 1148 : (2013) 118 RD 553
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 52, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts03 Jan 2013
Dilip Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2013) 1 ACR 1152 : (2013) 80 ALLCC 870
Criminal Procedure Code, 1973 (CrPC) — Section 125, 192, 200, 200, 201Penal Code, 1860 (IPC) — Section 323, 394, 397, 498(A), 498A
High Courts03 Jan 2013Dismissed
Akshaiwar Pandey Vs State of U.P. and Others
Allahabad High Court · (2013) 3 AWC 2825
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 123Uttar Pradesh Co-operative Societies Act, 1965 — Section 70
High Courts03 Jan 2013
Ranveer and Another Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 1050 : (2013) 80 ALLCC 897
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Jan 2013Dismissed
Uttar Pradesh Rajya Karmchari Kalyan Nigam Vs District Judge, Kanpur Nagar and Others
Allahabad High Court · AIR 2013 All 77 : (2013) 3 ALJ 52 : (2013) 97 ALR 368 : (2013) 2 AWC 1516
Arbitration and Conciliation Act, 1996 — Section 34Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 6(2), 7Micro, Small and Medium Enterprises Development Act, 2006 — Section 19, 32
High Courts03 Jan 2013Dismissed
Hari Singh Vs State of U.P. and Others
Allahabad High Court · (2013) 6 AWC 6490 : (2013) 119 RD 445
High Courts02 Jan 2013
Commissioner of Income Tax Vs Shashi Nursing Home Ltd.
Allahabad High Court · (2014) 269 CTR 99
High Courts02 Jan 2013Disposed Of
Gaya Prasad Vs State of U.P. and Others
Allahabad High Court · (2013) 98 ALR 488 : (2013) 4 AWC 3366
High Courts02 Jan 2013Dismissed
New India Assurance Co. Ltd. Vs Ramesh Chandra and Another
Allahabad High Court · (2013) 1 AWC 598
Motor Vehicles Act, 1988 — Section 173
High Courts02 Jan 2013Allowed
Anil Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2013) 3 ADJ 49 : (2013) 2 AWC 1989 : (2013) 1 UPLBEC 467
Uttar Pradesh Transport Taxation (Subordinate) Services Rules, 1980 — Rule 5(iii)
High Courts02 Jan 2013Allowed
Akhilesh Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2013) 2 AWC 1491 : (2013) 137 FLR 62 : (2013) 1 UPLBEC 503
High Courts02 Jan 2013Allowed
Panna Devi (Smt) and Others Vs Kristo Dayal
Allahabad High Court · (2013) 01 AHC CK 0275
Provincial Small Cause Courts Act, 1887 — Section 18, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a)
High Courts02 Jan 2013Dismissed
Alakshendra Pratap Singh Vs State of U.P. and Another
Allahabad High Court · (2013) 01 AHC CK 0244
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13