CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments, 2013

3,387 judgments · page 168 of 170

High Courts04 Jan 2013Allowed

Sharavan Kumar Yadav Vs Union of India and Others

Allahabad High Court · (2013) 1 ACR 1143 : (2013) 2 ADJ 288 : (2013) 80 ALLCC 903

National Security Act, 1980 — Section 3(2), 3(3), 3(5)Penal Code, 1860 (IPC) — Section 137, 201, 302, 323, 364Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 3(1)
Read judgment
High Courts04 Jan 2013Allowed

Meera Tandon (Smt.) Vs Shiv Shanker Lal Gupta & Others

Allahabad High Court · (2013) 01 AHC CK 0224

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b), 22, 34(8)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
Read judgment
High Courts03 Jan 2013Dismissed

Commissioner of Income Tax Vs Sudeep Goenka

Allahabad High Court · (2014) 360 ITR 163 : (2013) 214 TAXMAN 418

Income Tax Act, 1961 — Section 142(1), 143(2), 260AIncome Tax Act, 1961 — Section 142(1), 143(2), 260AIncome Tax Act, 1961 — Section 142(1), 143(2), 260A
Read judgment
High Courts03 Jan 2013Dismissed

Mohd. Aslam Vs State of U.P. and Another

Allahabad High Court · (2013) 1 ACR 1150 : (2013) 2 ADJ 67 : (2013) 2 ALJ 417 : (2013) 80 ALLCC 895 : (2013) CriLJ 1345 : (2013) 3 EFLT 241

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 451, 457Forest Act, 1927 — Section 26, 41, 43, 52, 53
Read judgment
High Courts03 Jan 2013Allowed

J.C.Lohini Vs State of U.P.

Allahabad High Court · (2013) 01 AHC CK 0277

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2), 5(3A)
Read judgment