Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 161, 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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High Courts07 Jan 2013

Santosh Kumar and Others Vs State of U.P.

Allahabad High Court · (2013) 2 ALJ 262

Criminal Procedure Code, 1973 (CrPC) — Section 186, 219, 220, 482Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 29, 8

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High Courts07 Jan 2013Dismissed

Jagdish Vs Deputy Director of Consolidation and Another

Allahabad High Court · (2013) 5 ADJ 644 : (2013) 5 ALJ 77 : (2013) 98 ALR 783 : (2013) 5 AWC 4639 : (2013) 119 RD 334

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 28, 38, 41A

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High Courts07 Jan 2013Dismissed

Committee of Management, Keshav Prasad Ralhi Mahavidyalaya and Others Vs State of U.P. and Others

Allahabad High Court · (2013) 2 AWC 1987 : (2013) 2 UPLBEC 1478

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High Courts07 Jan 2013

Afshan Bi Vs Union of India and Others

Allahabad High Court · (2013) 3 AWC 2241

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High Courts07 Jan 2013Allowed

Nagar Nigam Vs Presiding Officer and Others

Allahabad High Court · (2013) 2 LLJ 184

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High Courts04 Jan 2013Dismissed

Sanjay Coal Company Vs Union of India and Others

Allahabad High Court · (2013) 98 ALR 136 : (2013) 4 AWC 3709

Constitution of India, 1950 — Article 226

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High Courts04 Jan 2013Allowed

Kamla Devi Vs State of U.P. and Others

Allahabad High Court · (2013) 5 ADJ 589 : (2013) 2 AWC 1520 : (2013) 118 RD 711

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High Courts04 Jan 2013Allowed

Desraj Vs State of U.P. and Others

Allahabad High Court · (2013) 1 ACR 1136 : (2013) 1 ADJ 371 : (2013) 3 ALJ 9 : (2013) 80 ALLCC 892

Criminal Procedure Code, 1973 (CrPC) — Section 311

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High Courts04 Jan 2013Allowed

Gaurav Aseem Avtej Vs Chief Controlling Revenue Authority, U.P. and Others

Allahabad High Court · (2013) 1 ADJ 442 : (2014) 1 ALJ 205 : (2013) 99 ALR 248 : (2013) 119 RD 695 : (2013) 1 UPLBEC 50

Constitution of India, 1950 — Article 14, 19Stamp Act, 1899 — Section 26, 31, 40, 41, 47

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High Courts04 Jan 2013Allowed

Yogendra Ram Tripathi and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2013) 4 ADJ 276 : (2013) 119 RD 36

Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(1)Limitation Act, 1963 — Section 5

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High Courts04 Jan 2013Allowed

Rajendra Prasad Gupta Vs District Inspector of Schools and Others

Allahabad High Court · (2013) 3 ADJ 169 : (2013) 3 ALJ 255 : (2013) 2 AWC 1494 : (2013) 2 UPLBEC 1470

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High Courts04 Jan 2013Dismissed

Lakhi Chand Ram Kumar and Sons Vs State of U.P. and Others

Allahabad High Court · (2013) 57 VST 557

Central Sales Tax Act, 1956 — Section 14

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High Courts04 Jan 2013Dismissed

Oriental Insurance Co. Ltd. Vs Smt. Manju and Others

Allahabad High Court · (2013) 2 ACC 433 : (2014) ACJ 253 : (2013) 2 ADJ 644 : (2013) 3 ALJ 385 : (2013) 1 AWC 588 : (2013) 1 LLJ 601

Employees Compensation Act, 1923 — Section 30

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