High Courts23 Dec 1931Allowed
Sheo Pujan Upadhiya and Others Vs Bhagwat Prasad Singh and Others
Allahabad High Court · (1931) 12 AHC CK 0026
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 1 of 19
High Courts23 Dec 1931
Raghunath Prasad and Another Vs Jwala Prasad and Others
Allahabad High Court · AIR 1932 All 539
Agra Tenancy Act, 1926 — Section 14(5)
High Courts21 Dec 1931Disposed Of
Shantilal Vs Ram Gopal
Allahabad High Court · (1931) 12 AHC CK 0037
High Courts21 Dec 1931Dismissed
Ganeshi Lal Vs Bansi Dhar and Others
Allahabad High Court · AIR 1933 All 84 : 140 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Dec 1931
Mohammad Abdul Jamil Vs Manzoor Ahmad and Others
Allahabad High Court · AIR 1932 All 572
Easements Act, 1882 — Section 54
High Courts21 Dec 1931
Shanti Lal Vs Ram Gopal
Allahabad High Court · AIR 1932 All 239
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Dec 1931
Sohan Pal Vs Musatafa Hussain and Others
Allahabad High Court · 140 Ind. Cas. 96
High Courts18 Dec 1931Allowed
Lachhmi Narain Girdhari Lal Vs Mansa Ram Murlidhar and Another
Allahabad High Court · AIR 1933 All 82
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts18 Dec 1931
Abdul Wahab Vs Mt. Sughra Begum
Allahabad High Court · AIR 1932 All 248 : (1932) ILR (All) 455 : 136 Ind. Cas. 619
High Courts17 Dec 1931Allowed
Lala Lachhman Das Vs Lakshmi Narain and Others
Allahabad High Court · (1931) 12 AHC CK 0035
High Courts17 Dec 1931Dismissed
Kapoor Chand and Another Vs Jawahar Lal and Others
Allahabad High Court · AIR 1933 All 154
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Dec 1931
Lachman Das Vs Lakshmi Narain and Others
Allahabad High Court · (1931) 12 AHC CK 0010
High Courts17 Dec 1931
Bhagauti Shukul and Others Vs Chandrika Prasad Kueri
Allahabad High Court · (1931) 12 AHC CK 0009
High Courts17 Dec 1931
Mt. Asia Bibi Vs Malik Azir Ahmad and Others
Allahabad High Court · (1931) 12 AHC CK 0001
High Courts16 Dec 1931Dismissed
Swami Parmarath Gir Vs Ramsarup Singh alias Trigunanand
Allahabad High Court · (1931) 12 AHC CK 0036
High Courts16 Dec 1931Dismissed
(Swain) Paramarath Gir Vs Ram Sarup Singh
Allahabad High Court · (1931) 12 AHC CK 0033
High Courts16 Dec 1931Dismissed
Ajodhya Chaudhari and Others Vs Ram Dayal Tewari
Allahabad High Court · (1931) 12 AHC CK 0032
High Courts15 Dec 1931Dismissed
Natha Lal and Another Vs Babu Ram and Others
Allahabad High Court · (1931) 12 AHC CK 0029
High Courts15 Dec 1931Allowed
Shiv Dayal Vs Putto Lal and Others
Allahabad High Court · (1931) 12 AHC CK 0020