High Courts15 Dec 1931
Nathu Lal and Another Vs Babu Ram and Others
Allahabad High Court · (1931) 12 AHC CK 0003
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 2 of 19
High Courts15 Dec 1931Allowed
Faqir Chand and Others Vs Aziz Ahmad and Others
Allahabad High Court · (1930) ILR (All) 199
Transfer of Property Act, 1882 — Section 82Transfer of Property Act, 1882 — Section 82Transfer of Property Act, 1882 — Section 82
High Courts14 Dec 1931Disposed Of
Babu Jag Mohan Lal Vs Mt. Gomti
Allahabad High Court · AIR 1933 All 153
Civil Procedure Code, 1908 (CPC) — Section 60(j)
High Courts11 Dec 1931
Behari Pandey Vs Ramanand Pandey and Another
Allahabad High Court · AIR 1933 All 157 : 145 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts08 Dec 1931Dismissed
Mahadeo Pandey and others Vs Emperor
Allahabad High Court · (1931) 12 AHC CK 0038
High Courts08 Dec 1931Allowed
Raghunandan Chaube Vs Bhuwal Tewari and Others
Allahabad High Court · AIR 1932 All 340 : (1932) ILR (All) 423 : 140 Ind. Cas. 178
Limitation Act, 1963 — Section 14
High Courts08 Dec 1931Dismissed
Niaz Ahmed Vs Phul Kunwar
Allahabad High Court · AIR 1932 All 336 : (1932) ILR (All) 428
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Dec 1931Dismissed
Mahadeo Pandey and Others Vs Emperor
Allahabad High Court · (1931) 12 AHC CK 0027
High Courts08 Dec 1931
Ali Husain and Another Vs Lachmi Narain Mahajan and Others
Allahabad High Court · (1931) 12 AHC CK 0017
High Courts07 Dec 1931Dismissed
Ram Khelawan Vs Sheo Nandan and Others
Allahabad High Court · (1931) 12 AHC CK 0024
High Courts07 Dec 1931Dismissed
Emperor Vs Sikhdar
Allahabad High Court · AIR 1932 All 441 : (1932) ILR (All) 411
High Courts07 Dec 1931
Kallu Mal Vs Ch. Bikramajit Singh
Allahabad High Court · (1931) 12 AHC CK 0013
High Courts07 Dec 1931
Syed Ahmad Vs H.E. Barlow and Others
Allahabad High Court · AIR 1932 All 223
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Dec 1931Allowed
Padarath Tewari Vs Dulhin Tapesha Kueri and Others
Allahabad High Court · AIR 1932 All 524 : 136 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Section 104(h)
High Courts03 Dec 1931
Chockey Lal and Another Vs Pt. Sri Kishen and Another
Allahabad High Court · AIR 1932 All 269
High Courts03 Dec 1931
Lala Chokhey Lal and Another Vs Pandit Sri Kishen and Another
Allahabad High Court · 140 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts02 Dec 1931Allowed
Mohammad Ismail Vs Liyaqat Husain
Allahabad High Court · AIR 1932 All 316 : 140 Ind. Cas. 191
High Courts01 Dec 1931
Ram Narain Sahu Vs Mt. Makhna
Allahabad High Court · AIR 1933 All 14 : (1932) ILR (All) 405
Agra Tenancy Act, 1926 — Section 253
High Courts30 Nov 1931Dismissed
Ambika Prasad Vs Devi Dayal and Others
Allahabad High Court · AIR 1932 All 318 : (1932) ILR (All) 401 : 140 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts30 Nov 1931
Municipal Board Vs Mt. Asghari Jan
Allahabad High Court · (1931) 11 AHC CK 0004