High Courts27 Nov 1931
Ram Dihal Lal and Another Vs Lakhpat Lal and Others
Allahabad High Court · AIR 1932 All 270
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 3 of 19
High Courts26 Nov 1931
Bhagelu Singh Vs Murti Kuer and Others
Allahabad High Court · AIR 1932 All 326
High Courts26 Nov 1931
Bindeshari Vs B. Banshi Lal
Allahabad High Court · AIR 1932 All 344 : (1932) ILR (All) 399 : 136 Ind. Cas. 280
Civil Procedure Code, 1908 (CPC) — Section 60(a)
High Courts24 Nov 1931Dismissed
Mahadeo Sahai Vs Secy. of State and Others
Allahabad High Court · AIR 1932 All 312 : (1932) ILR (All) 390 : 140 Ind. Cas. 125
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts18 Nov 1931Dismissed
Brij Pal Singh and Another Vs Ram Naresh Singh and Others
Allahabad High Court · AIR 1932 All 325
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Nov 1931Dismissed
Gopi Shanker Vs Mt. Lilawati and Others
Allahabad High Court · (1931) 11 AHC CK 0021
High Courts17 Nov 1931Allowed
Jagmohan Misir Vs Mendhai Dube and Another
Allahabad High Court · AIR 1932 All 164 : (1932) ILR (All) 375
Negotiable Instruments Act, 1881 (NI) — Section 118Provincial Small Cause Courts Act, 1887 — Section 25
High Courts16 Nov 1931
In Re: Ram Dawan Singh, a Mukhtiar of Gorakhpur
Allahabad High Court · AIR 1932 All 232
Penal Code, 1860 (IPC) — Section 506
High Courts13 Nov 1931Dismissed
Parbhoo Dayal Vs Dwarka Prasad and Another
Allahabad High Court · AIR 1932 All 334 : (1932) ILR (All) 371
High Courts13 Nov 1931
E.I. Ry. Co. and Another Vs Narain Das Ganga Saran
Allahabad High Court · (1931) 11 AHC CK 0009
High Courts13 Nov 1931
Mannu Lal and Another Vs Lachhaman Das and Another
Allahabad High Court · AIR 1932 All 476
Succession Act, 1925 — Section 172
High Courts07 Nov 1931
Gobind Ram Vs Jugal Kishore and Others
Allahabad High Court · AIR 1932 All 245 : 136 Ind. Cas. 76
Agra Tenancy Act, 1926 — Section 165
High Courts06 Nov 1931
Abdul Rab Vs Akbar Husain and Another
Allahabad High Court · (1931) 11 AHC CK 0011
High Courts05 Nov 1931Allowed
Lalman Vs Ch. Bishambhar Nath
Allahabad High Court · (1931) 11 AHC CK 0016
High Courts05 Nov 1931Disposed Of
Basdeo Singh Vs Ram Raj Singh and Others
Allahabad High Court · (1931) 11 AHC CK 0013
High Courts05 Nov 1931
Dhup Nath Upadhya and Others Vs Ram Charitra Upadhya and Others
Allahabad High Court · AIR 1932 All 662 : (1932) ILR (All) 366
High Courts03 Nov 1931Dismissed
Mt. Nanhi Vs Mt. Ketki
Allahabad High Court · AIR 1932 All 224 : 136 Ind. Cas. 73
Transfer of Property Act, 1882 — Section 55(2)
High Courts02 Nov 1931Allowed
Shambhu and Another Vs Emperor
Allahabad High Court · (1931) 11 AHC CK 0022
High Courts02 Nov 1931Dismissed
Kanhaiya Lal Vs Mt. Mahdei and Others
Allahabad High Court · AIR 1932 All 177
Guardians and Wards Act, 1890 — Section 45