High Courts12 Jan 1931Dismissed
Jairaj Singh and Another Vs Mustafai Begum and Others
Allahabad High Court · AIR 1931 All 425
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 19 of 19
High Courts12 Jan 1931Allowed
Abdul Wahid Vs B. Ram Krishna and Another
Allahabad High Court · AIR 1931 All 303
High Courts12 Jan 1931
Jamna Pandey Vs Sahdeo Pandey and Others
Allahabad High Court · (1931) 01 AHC CK 0008
High Courts10 Jan 1931Disposed Of
Dharam Dass Vs Shankar Ahir
Allahabad High Court · AIR 1931 All 589(1) : (1931) ILR (All) 528
High Courts10 Jan 1931Dismissed
Amjad Ali Khan Vs Saadat Begum and Another
Allahabad High Court · AIR 1931 All 317 : (1931) ILR (All) 524
High Courts10 Jan 1931Disposed Of
Ibrahim Khan and Another Vs Abdul Ahad Khan
Allahabad High Court · AIR 1931 All 405
High Courts10 Jan 1931Dismissed
(Siri) Narain Tewari and Another Vs Brij Narain Rai and Another
Allahabad High Court · AIR 1931 All 326
High Courts10 Jan 1931Disposed Of
Banwari Lal Vs Gopi Nath and Another
Allahabad High Court · AIR 1931 All 411
High Courts10 Jan 1931
Har Lal Singh and Another Vs Hari Singh and Others
Allahabad High Court · AIR 1931 All 630(1)
High Courts10 Jan 1931
Har Lal Singh alias Kalaktar Singh and Another Vs Hari Singh and Others
Allahabad High Court · 131 Ind. Cas. 687
High Courts09 Jan 1931Dismissed
Ahmad Zaman Khan Vs Baldeo Das and Another
Allahabad High Court · (1931) 01 AHC CK 0047
High Courts08 Jan 1931Disposed Of
Mangal Ram Seho Ram Vs Jagar Nath and Another
Allahabad High Court · AIR 1931 All 556
High Courts08 Jan 1931Allowed
Mufti Mohammad Baqar and Another Vs Namwar Singh and Others
Allahabad High Court · (1931) 01 AHC CK 0034
High Courts08 Jan 1931
(Lala) Dila Ram Vs Kura Mal and Others
Allahabad High Court · (1931) 01 AHC CK 0005
High Courts07 Jan 1931Partly Allowed
Sudeshwari Prasad Narain Singh Vs Paljhan Dube
Allahabad High Court · (1931) 01 AHC CK 0044
High Courts07 Jan 1931
Suba Gobind Rai and Others Vs Mt. Anar Koer and Others
Allahabad High Court · AIR 1931 All 349 : (1931) ILR (All) 521
High Courts05 Jan 1931
Mt. Ajazi Begam and Another Vs Mt. Latifan and Another
Allahabad High Court · (1931) 01 AHC CK 0006