High Courts22 Jan 1931Dismissed
Yusuf Ali Khan Vs Lachmi Mani Dassi
Allahabad High Court · AIR 1931 All 630 : (1931) ILR (All) 594
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 18 of 19
High Courts21 Jan 1931Dismissed
Mufassil Bank Ltd. Vs Molvi Subhan Ullah and Others
Allahabad High Court · AIR 1931 All 427
High Courts21 Jan 1931Allowed
Bhullan and Others Vs Bachcha Kunbi and Others
Allahabad High Court · (1931) 01 AHC CK 0035
High Courts21 Jan 1931Dismissed
Parbhu Narain Singh Vs Jang Bahadur and Others
Allahabad High Court · AIR 1932 All 35
High Courts20 Jan 1931Dismissed
The Secretary of State for India in Council Vs Firm Harnarain Bengal Chand Bilanganj Agra
Allahabad High Court · (1931) ILR (All) 595 : 131 Ind. Cas. 683(1)
Railways Act, 1890 — Section 55(2)Railways Act, 1890 — Section 55(2)Railways Act, 1890 — Section 55(2)
High Courts20 Jan 1931Dismissed
Ram Raikha Misir Vs Lallu Misir and Others
Allahabad High Court · (1931) 01 AHC CK 0042
High Courts20 Jan 1931Dismissed
Raghubir Saran and Another Vs Hori Lal and Another
Allahabad High Court · (1931) 01 AHC CK 0032
High Courts20 Jan 1931Dismissed
Secy. of State Vs F. Harnarain Chand Bilangaj
Allahabad High Court · AIR 1931 All 337
High Courts19 Jan 1931Dismissed
Kundan Lal Vs Bishambhar Nath
Allahabad High Court · 131 Ind. Cas. 252
Provincial Insolvency Act, 1920 — Section 78(2)Provincial Insolvency Act, 1920 — Section 78(2)Provincial Insolvency Act, 1920 — Section 78(2)
High Courts19 Jan 1931Allowed
Radha Krishna Vs Ram Narain and Others
Allahabad High Court · (1931) 01 AHC CK 0014
High Courts16 Jan 1931Allowed
Gaya Kurmi and Others Vs Ram Sahai Singh and Others
Allahabad High Court · AIR 1931 All 405(1)
High Courts16 Jan 1931Dismissed
B. Brij Gopal Vs Mt. Dhapi Bai
Allahabad High Court · AIR 1931 All 333(1) : 137 Ind. Cas. 343
High Courts16 Jan 1931Allowed
Mt. Abhilakhi Vs Sada Nand and Others
Allahabad High Court · (1931) 01 AHC CK 0024
High Courts16 Jan 1931Dismissed
Ghasi Ram and Another Vs Ram Dial and Others
Allahabad High Court · AIR 1931 All 657
High Courts15 Jan 1931Dismissed
Khushnud Husain Vs Janki Prasad and Another
Allahabad High Court · (1931) 01 AHC CK 0030
High Courts15 Jan 1931
Kesho Prasad Singh Bahadur of Dumraon Vs Bhau Nath Singh and Others
Allahabad High Court · AIR 1931 All 413
High Courts15 Jan 1931
Hon''ble Maharaja Kesho Prasad Singh Bahadur of Dumraon Vs Bahu Nath Singh and Others
Allahabad High Court · 131 Ind. Cas. 869
Agra Tenancy Act, 1926 — Section 58Agra Tenancy Act, 1926 — Section 58Agra Tenancy Act, 1926 — Section 58
High Courts13 Jan 1931Dismissed
Chaube Madho Rao Vs Chaube Gur Narain
Allahabad High Court · AIR 1931 All 306 : (1931) ILR (All) 529
High Courts13 Jan 1931Dismissed
Amjad Ali and Another Vs Azizuddin and Others
Allahabad High Court · AIR 1931 All 551