High Courts02 Mar 1931Dismissed
Hukum Kandoo Vs Babu Jaintri Govind Rai and Others
Allahabad High Court · AIR 1931 All 595
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 16 of 19
High Courts02 Mar 1931Dismissed
Raghunath Prasad and Another Vs Jwala Prasad and Others
Allahabad High Court · (1931) 03 AHC CK 0041
High Courts02 Mar 1931
Pitam Lal and Others Vs Kalla Ram and Others
Allahabad High Court · AIR 1931 All 489 : (1931) ILR (All) 687 : 136 Ind. Cas. 284
High Courts28 Feb 1931Partly Allowed
Naunita Kunwar and Others Vs Mullo and Others
Allahabad High Court · AIR 1931 All 653 : 136 Ind. Cas. 372
High Courts26 Feb 1931Dismissed
In Re: An application by Gulabchand Choteylal and Others
Allahabad High Court · AIR 1931 All 673 : (1931) ILR (All) 684
Income Tax Act, 1961 — Section 66, 66(3)Limitation Act, 1963 — Section 12
High Courts26 Feb 1931Dismissed
Ali Husain and Another Vs Harhanga Lohar
Allahabad High Court · (1931) 02 AHC CK 0017
High Courts26 Feb 1931Dismissed
In Re: Har Krishna Das of Gola Gali
Allahabad High Court · AIR 1931 All 401 : (1931) ILR (All) 679
High Courts26 Feb 1931
Ram Sumeran Das and Others Vs Kodai Das and Others
Allahabad High Court · AIR 1932 All 117
High Courts25 Feb 1931Dismissed
Raghubir Singh Vs Gokul Singh and Others
Allahabad High Court · (1931) 02 AHC CK 0025
High Courts25 Feb 1931Dismissed
Pandit Salig Ram Vs Radhay Shiam
Allahabad High Court · (1931) 02 AHC CK 0018
High Courts24 Feb 1931Allowed
Deo Singh and Others Vs Mt. Rani Dulaiya Judeo
Allahabad High Court · AIR 1932 All 63
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 92
High Courts24 Feb 1931Dismissed
Bankey Lal and Another Vs Chotey Miyan Abdul Shakur
Allahabad High Court · (1931) 02 AHC CK 0012
High Courts24 Feb 1931Allowed
Bishambhar Vs Radha Kishunji
Allahabad High Court · (1931) 02 AHC CK 0008
High Courts24 Feb 1931Allowed
Bishambhar Vs Shri Thakurji Maharaj and Another
Allahabad High Court · (1931) ILR (All) 673
Evidence Act, 1872 — Section 20Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 23
High Courts23 Feb 1931Dismissed
Khushal Singh and Others Vs Secy. of State
Allahabad High Court · (1931) 02 AHC CK 0014
High Courts23 Feb 1931Dismissed
Ajaz Ali Vs Mt. Zohra
Allahabad High Court · AIR 1932 All 76
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Feb 1931Dismissed
Ram Khelawan Koeri Vs Bishwanath Prasad and Others
Allahabad High Court · (1931) 02 AHC CK 0022
High Courts18 Feb 1931Disposed Of
Bahadur and Another Vs Narain Singh
Allahabad High Court · (1931) 02 AHC CK 0007
High Courts12 Feb 1931Dismissed
Syed Ibne Hasan Vs Din Dayal and Another
Allahabad High Court · AIR 1931 All 449(1)