High Courts12 Mar 1931Dismissed
(Chaudhari) Baldeo Singh Vs Chhaju Singh and Others
Allahabad High Court · AIR 1931 All 703(1)
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 15 of 19
High Courts12 Mar 1931Dismissed
Zaitun Aheer Vs Sat Ram Singh
Allahabad High Court · (1931) 03 AHC CK 0017
High Courts11 Mar 1931Dismissed
Kodai Misir and others Vs Reyazul Haq and others
Allahabad High Court · (1931) 03 AHC CK 0055
High Courts11 Mar 1931Dismissed
Gulab Chand Chotey Lal Vs Kishen Narain and Others
Allahabad High Court · AIR 1931 All 703
High Courts11 Mar 1931Dismissed
Ganga Prasad Vs Mt. Hardei and Others
Allahabad High Court · AIR 1932 All 32
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts11 Mar 1931Dismissed
Sheo Nath Singh and Another Vs Lala Bansidhar
Allahabad High Court · AIR 1931 All 415(1) : 136 Ind. Cas. 622
High Courts11 Mar 1931Dismissed
Tulshi Prasad Vs Mathura Prasad
Allahabad High Court · AIR 1931 All 449
High Courts11 Mar 1931Allowed
Mahesh Narain Singh and Others Vs Besheshar Lonia and Others
Allahabad High Court · (1931) 03 AHC CK 0031
High Courts11 Mar 1931Dismissed
Murli Dhar Vs Ram Gopal
Allahabad High Court · AIR 1931 All 667
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Mar 1931Dismissed
Raghu Lal and Others Vs Babu Arjun Singh and Others
Allahabad High Court · AIR 1931 All 766
High Courts11 Mar 1931Disposed Of
Dwarka Das Babu Ram Vs Vaish Flour Mill
Allahabad High Court · AIR 1931 All 594 : 136 Ind. Cas. 283
High Courts11 Mar 1931
L. Parmeshwari Das Vs Municipal Board and Another
Allahabad High Court · AIR 1932 All 58(1)
Uttar Pradesh Municipalities Act, 1916 — Section 14(3)(d)
High Courts10 Mar 1931Dismissed
Badam Singh and Others Vs Mt. Kasturi Kunwar
Allahabad High Court · (1931) 03 AHC CK 0049
High Courts09 Mar 1931Dismissed
Tulshi Prasad Vs L. Dip Prakash and Others
Allahabad High Court · AIR 1931 All 631 : (1931) ILR (All) 695
High Courts09 Mar 1931
Rameshwar Dayal and Others Vs Om Prakash and Another
Allahabad High Court · AIR 1932 All 40 : (1931) ILR (All) 698
Agra Tenancy Act, 1926 — Section 227Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts08 Mar 1931Allowed
Ram Ghulam Vs Emperor
Allahabad High Court · AIR 1931 All 434 : (1931) ILR (All) 692
High Courts03 Mar 1931Dismissed
Lakhmi Chand Vs B. Ram Lal Kapoor Vakil
Allahabad High Court · AIR 1931 All 423
High Courts03 Mar 1931Dismissed
K.S. Rashid Ahmad Vs S.F. Rich
Allahabad High Court · (1931) 03 AHC CK 0029