High Courts19 Mar 1931Allowed
Patey Singh and Another Vs Emperor
Allahabad High Court · AIR 1931 All 609
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 14 of 19
High Courts19 Mar 1931Dismissed
Bal Krishna and Others Vs Ram Krishna and Others Ram Krishna and Others Vs Bal Krishna and Others
Allahabad High Court · (1931) ILR (All) 300
High Courts19 Mar 1931Dismissed
Zakir Ali Vs Ali Muhammad
Allahabad High Court · (1931) ILR (All) 771
Criminal Procedure Code, 1898 (CrPC) — Section 107, 202, 203, 417Penal Code, 1860 (IPC) — Section 211, 449, 506Criminal Procedure Code, 1898 (CrPC) — Section 107, 202, 203, 417
High Courts18 Mar 1931Dismissed
Jita Mal Vs Madan Lal and Others
Allahabad High Court · AIR 1932 All 4
Provincial Insolvency Act, 1920 — Section 69
High Courts18 Mar 1931Dismissed
Ram Charitter Misir Vs Suraj Teli and Another
Allahabad High Court · AIR 1932 All 108 : (1931) ILR (All) 738 : 136 Ind. Cas. 71
Guardians and Wards Act, 1890 — Section 30
High Courts17 Mar 1931Allowed
Boochi Vs Bohre Nathi Ram and Others
Allahabad High Court · (1931) 03 AHC CK 0050
High Courts17 Mar 1931Dismissed
Bishen Sarup Vs M. Abdul Samad
Allahabad High Court · AIR 1931 All 649 : 136 Ind. Cas. 273
High Courts17 Mar 1931Allowed
Emperor Vs Sooba and Others
Allahabad High Court · (1931) 03 AHC CK 0037
High Courts17 Mar 1931Allowed
Ladli Prasad Zutshi Vs Emperor
Allahabad High Court · AIR 1931 All 364 : (1931) ILR (All) 724
High Courts17 Mar 1931Allowed
Faqira Singh and Others Vs Pardamand Kumar
Allahabad High Court · (1931) 03 AHC CK 0019
High Courts17 Mar 1931Dismissed
Banwari Singh and Others Vs Sakhraj Singh and Others
Allahabad High Court · AIR 1931 All 585
High Courts16 Mar 1931Disposed Of
Babu Guru Charan Prashad and Another Vs Babu Rao Vishnu Pararkar
Allahabad High Court · (1931) ILR (All) 712 : 136 Ind. Cas. 282
High Courts16 Mar 1931Dismissed
Ram Lal Vs Mahomed Faiyaz Ali Khan
Allahabad High Court · AIR 1931 All 447
High Courts16 Mar 1931Dismissed
Raghunandan Prasad Vs Emperor
Allahabad High Court · AIR 1931 All 433 : (1931) ILR (All) 706
High Courts16 Mar 1931Dismissed
Bhup Singh and Others Vs Sheo Shanker and Others
Allahabad High Court · AIR 1931 All 743 : 136 Ind. Cas. 281
High Courts16 Mar 1931Disposed Of
(Babu) Guru Charan Prashad and Others Vs "Aj" Newspaper
Allahabad High Court · AIR 1931 All 420
High Courts16 Mar 1931
Bankey Lal Vs Peare Lal and Another
Allahabad High Court · AIR 1932 All 244(1) : (1931) ILR (All) 710 : 137 Ind. Cas. 187
High Courts13 Mar 1931Disposed Of
Daulat Ram Asthana Vs Emperor
Allahabad High Court · AIR 1931 All 435
High Courts13 Mar 1931
Kamta Rai and Others Vs Rani Jaduraj Kunwari
Allahabad High Court · AIR 1931 All 398