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Allahabad High Court judgments, 1931

377 judgments · page 13 of 19

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High Courts07 Apr 1931Dismissed

Bangi Lal Vs Emperor

Allahabad High Court · AIR 1931 All 437

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High Courts02 Apr 1931Allowed

Raja Ram Vs Gopi Nath and Others

Allahabad High Court · AIR 1931 All 721

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High Courts02 Apr 1931

Secy. of State Vs Firm Fazaluddin Badruddin

Allahabad High Court · (1931) 04 AHC CK 0004

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High Courts01 Apr 1931Dismissed

Trailokyanath Das and Others Vs Emperor

Allahabad High Court · 137 Ind. Cas. 163

Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 43Criminal Procedure Code, 1898 (CrPC) — Section 144
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High Courts01 Apr 1931

Poran Lal and Others Vs Rup Chand and Others

Allahabad High Court · (1931) 04 AHC CK 0008

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High Courts31 Mar 1931

Parsotam Ram and Another Vs Mangal Ram

Allahabad High Court · (1931) 03 AHC CK 0008

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High Courts31 Mar 1931Disposed Of

Pateshwari Parsad Pal Vs Jai Karan and Another

Allahabad High Court · (1931) 03 AHC CK 0006

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High Courts30 Mar 1931Disposed Of

Ali Mohamed Vs Zakir Ali

Allahabad High Court · (1931) 03 AHC CK 0052

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High Courts30 Mar 1931Dismissed

Sheobans Rai Vs Shah Madho Lal

Allahabad High Court · AIR 1931 All 662 : (1931) ILR (All) 776 : 136 Ind. Cas. 78

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High Courts27 Mar 1931Allowed

Mst. Srimat Jiwan Devi and others Vs Gauri Shanker Prasad and others

Allahabad High Court · (1931) 03 AHC CK 0054

Agra Pre-emption Act, 1922 — Section 14, 15Agra Pre-emption Act, 1922 — Section 14, 15Agra Pre-emption Act, 1922 — Section 14, 15
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High Courts25 Mar 1931Allowed

Nabi Mahomed Vs Bhagwat Prasad Shukul and Others

Allahabad High Court · AIR 1932 All 33

Easements Act, 1882 — Section 60
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High Courts24 Mar 1931Disposed Of

B. Narain Pal Singh Vs Rudra Bhan Singh and Others

Allahabad High Court · (1931) 03 AHC CK 0034

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High Courts24 Mar 1931Dismissed

Dhanpat Pandey and Others Vs Raja Pasput Pratap Singh and Others

Allahabad High Court · AIR 1931 All 587 : (1931) ILR (All) 764

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High Courts23 Mar 1931

Shariful Hasan Vs Lachmi Narain

Allahabad High Court · AIR 1932 All 16

Criminal Procedure Code, 1898 (CrPC) — Section 54
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High Courts23 Mar 1931Allowed

Jagarnath Singh and Others Vs Damodar Singh and Others

Allahabad High Court · (1931) 03 AHC CK 0007

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High Courts20 Mar 1931Dismissed

Kalka Pershad and Another Vs Jangi Singh and Others

Allahabad High Court · AIR 1931 All 664

North Western Provinces Tenancy Act, 1901 — Section 197
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High Courts20 Mar 1931

Raghunath Tewari Vs Budhoo Ram Tewari and Others

Allahabad High Court · (1931) 03 AHC CK 0012

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High Courts19 Mar 1931Dismissed

Sheo Tahal Ram Vs Binaek Shukul

Allahabad High Court · (1931) 03 AHC CK 0044

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High Courts19 Mar 1931Allowed

Haji Abdul Shakur Vs Nandlal and Others

Allahabad High Court · AIR 1931 All 552 : (1931) ILR (All) 742

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High Courts19 Mar 1931Dismissed

Balraj Singh Vs Jai Karan Singh and Others

Allahabad High Court · (1931) 03 AHC CK 0030

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