High Courts05 May 1931Disposed Of
Khushi Ram Vs Mt. Manta and Others
Allahabad High Court · AIR 1931 All 758
Agra Tenancy Act, 1926 — Section 99
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 11 of 19
High Courts04 May 1931Allowed
Suraj and Sons Vs J.O. Brin and Another
Allahabad High Court · (1931) 05 AHC CK 0015
High Courts28 Apr 1931
Bhola Nath Vs Chunni Lal and Another
Allahabad High Court · AIR 1932 All 41
Agra Tenancy Act, 1926 — Section 23(1)Provincial Insolvency Act, 1920 — Section 4
High Courts27 Apr 1931Allowed
David, E.V. Vs The Judge, Small Cause Court
Allahabad High Court · (1931) 04 AHC CK 0036
High Courts27 Apr 1931Dismissed
Mt. Har Dei Vs Sri Kishun and Another
Allahabad High Court · AIR 1932 All 60
Evidence Act, 1872 — Section 34
High Courts24 Apr 1931Dismissed
Shiam Lal Vs Abdul Salam
Allahabad High Court · AIR 1931 All 754 : (1931) ILR (All) 946
Contract Act, 1872 — Section 73
High Courts24 Apr 1931
Daya Shankar Vs B.B. and C.I. Ry. Co.
Allahabad High Court · (1931) 04 AHC CK 0020
High Courts24 Apr 1931
Bunni Pandy Vs Brahmdeo Pandy and Another
Allahabad High Court · (1931) 04 AHC CK 0013
High Courts24 Apr 1931Allowed
Panchaiti Akhara Bara Udasi Nanak Sahi Kydganj Vs Naziruddin and another
Allahabad High Court · (1931) 04 AHC CK 0010
High Courts24 Apr 1931Dismissed
Ram Prasad Vs Shiva Kumar and Another
Allahabad High Court · AIR 1932 All 55
High Courts23 Apr 1931Dismissed
Sheo Balak Singh Vs Mahabir Singh and Another
Allahabad High Court · AIR 1931 All 704
High Courts23 Apr 1931Allowed
Emperor Vs H.L. Hutchinson
Allahabad High Court · AIR 1931 All 356 : (1931) ILR (All) 931
High Courts21 Apr 1931Dismissed
Shadi Lal Vs Jagdamba Sahai and Others
Allahabad High Court · AIR 1931 All 655
High Courts21 Apr 1931Dismissed
Nurul Hasan Vs Mt. Aisha Bi and Others
Allahabad High Court · AIR 1931 All 760 : (1931) ILR (All) 920
Uttar Pradesh Land Revenue Act, 1901 — Section 111
High Courts16 Apr 1931Allowed
Ram Chandra Brij Lal Vs Manohar Das Ram Prasad
Allahabad High Court · AIR 1931 All 751
High Courts16 Apr 1931
Dipan Rai Vs Kapil Deo Singh and Others
Allahabad High Court · (1931) 04 AHC CK 0016
High Courts16 Apr 1931
Mt. Basanti Devi Vs Chotte Lal-Durga Prasad and Others
Allahabad High Court · (1931) 04 AHC CK 0011
High Courts16 Apr 1931
Ram Das and Another Vs Habib Ullah
Allahabad High Court · AIR 1933 All 178 : (1931) ILR (All) 916 : 136 Ind. Cas. 384