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Allahabad High Court judgments, 1938

287 judgments · page 1 of 15

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High Courts23 Dec 1938Disposed Of

Firm Sukhanand Mathura Prasad Vs Firm Ram Gopal Girja Sanker

Allahabad High Court · (1938) 12 AHC CK 0041

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High Courts22 Dec 1938Disposed Of

Uma Shanker Rai Vs Ram Agyan Thakur and Others

Allahabad High Court · AIR 1939 All 231 : (1939) 9 AWR 173

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High Courts22 Dec 1938Allowed

Mahboob Khan Vs Shaikh Majid Husain and Another

Allahabad High Court · (1938) 12 AHC CK 0030

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High Courts22 Dec 1938Dismissed

Lachham Singh Manral and Another Vs Jhagar Singh Manral and Others

Allahabad High Court · (1938) 12 AHC CK 0024

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High Courts21 Dec 1938Dismissed

Mohammad Qudrat Ullah Khan Vs Mohammad Samiullah Khan

Allahabad High Court · AIR 1939 All 289 : (1939) 9 AWR 161

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
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High Courts21 Dec 1938Allowed

Emperor Vs Gajadhar Prasad

Allahabad High Court · AIR 1939 All 247 : (1939) 9 AWR 128

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High Courts21 Dec 1938Dismissed

M. Brij Behari Lal Vs Municipal Board of Jhansi

Allahabad High Court · AIR 1939 All 212 : (1939) 9 AWR 169

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High Courts20 Dec 1938

Ramanand Misir and Another Vs Ram Baran Chaube

Allahabad High Court · AIR 1939 All 331 : (1939) 9 AWR 209

Agriculturists Relief Act — Section 30(1)Usurious Loans Act, 1918 — Section 3
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High Courts19 Dec 1938Dismissed

District Board Vs Captain H. Trotter

Allahabad High Court · AIR 1939 All 389 : (1939) 9 AWR 218

Government of India Act, 1915 — Section 80AUttar Pradesh District Boards Act, 1922 — Section 114(a)
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High Courts19 Dec 1938Dismissed

Rahim Bukhsh Vs Kishen Lal and Another

Allahabad High Court · (1938) 12 AHC CK 0027

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High Courts19 Dec 1938Dismissed

Mt. Izhar Fatma Bibi and Others Vs Mt. Ansar Fatma Bibi and Others

Allahabad High Court · (1938) 12 AHC CK 0023

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High Courts19 Dec 1938Disposed Of

Shri Bhagwan Vs Secretary of State and Another

Allahabad High Court · AIR 1939 All 277

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High Courts19 Dec 1938Dismissed

Qazi Nasir Uddin Haider Vs Raghubir Prasad and Another

Allahabad High Court · (1938) 12 AHC CK 0005

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High Courts16 Dec 1938Dismissed

Lala Dwarka Das Vs Godhana and Others

Allahabad High Court · (1938) 12 AHC CK 0025

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High Courts16 Dec 1938Dismissed

Gaya Prasad Vs Secy. of State

Allahabad High Court · AIR 1939 All 263 : (1939) 9 AWR 155

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High Courts15 Dec 1938Allowed

Gusain Singh and Others Vs Puran Singh and Others

Allahabad High Court · AIR 1939 All 301 : (1939) 9 AWR 182

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High Courts15 Dec 1938Dismissed

Ram Naresh and Others Vs Emperor

Allahabad High Court · (1938) 12 AHC CK 0028

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High Courts15 Dec 1938Dismissed

Pt. Shyam Lal Vs Lakshmi Narain and Others

Allahabad High Court · (1938) 12 AHC CK 0006

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High Courts14 Dec 1938Dismissed

Haldhar Upadhya Vs Ram Sumer Upadhya and Another

Allahabad High Court · AIR 1939 All 332 : (1939) 9 AWR 249

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High Courts14 Dec 1938Dismissed

Bansraj Pandey Vs Ram Lal Pandey and Another

Allahabad High Court · (1938) 12 AHC CK 0019

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