High Courts23 Dec 1966Disposed Of
RAM SARUP Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1968) 67 ITR 431
Income Tax Act, 1922 — Section 66(1)
COURT ARCHIVE
Allahabad High Court judgments, 1966
343 judgments · page 1 of 18
High Courts23 Dec 1966Dismissed
JIWAN LAL VIRMANI Vs COMMISSIONER OF WEALTH-TAX, U. P.
Allahabad High Court · (1967) 66 ITR 338
High Courts20 Dec 1966Dismissed
Lalta Prasad Vs State
Allahabad High Court · (1968) 38 AWR 11
Criminal Procedure Code, 1898 (CrPC) — Section 260(2)Penal Code, 1860 (IPC) — Section 294
High Courts16 Dec 1966Dismissed
Purshottam Das Banarsi Das Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 1967 All 549
Contract Act, 1872 — Section 148, 178A, 180Evidence Act, 1872 — Section 115Sales of Goods Act, 1930 — Section 27
High Courts14 Dec 1966Disposed Of
Rose Lock Factory Vs Labour Court and Others
Allahabad High Court · (1967) 2 LLJ 584
Industrial Disputes Act, 1947 — Section 33
High Courts08 Dec 1966Partly Allowed
Ramdeo and Another Vs Dy. Director of Consolidation, U.P., Lucknow and Others
Allahabad High Court · AIR 1968 All 262 : (1967) 37 AWR 578
Transfer of Property Act, 1882 — Section 43Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 137, 137(1), 137(2)
High Courts07 Dec 1966Allowed
Shiv Prasad Gupta Agarwala Vs S.M. Sabir Zaidi
Allahabad High Court · (1967) ACJ 321 : AIR 1968 All 186 : (1967) 37 AWR 505
Fatal Accidents Act, 1855 — Section 1A
High Courts07 Dec 1966Dismissed
Smt. Dhana Kuer Vs Kashi Nath Chaubey and Others
Allahabad High Court · (1967) 37 AWR 290
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Dec 1966Dismissed
Sita Ram and Another Vs Director of Consolidation Agra Division and Others
Allahabad High Court · (1967) 37 AWR 634
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts06 Dec 1966
Industrial Gases Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (1968) 21 STC 124
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 3A
High Courts06 Dec 1966
Jagat Bahadur Saxena Vs State
Allahabad High Court · (1967) 37 AWR 263
Essential Commodities Act, 1955 — Section 3(5)Fertiliser (Control) Order, 1957 — Clause 10, Clause 13, Clause 5
High Courts05 Dec 1966
Commissioner, Sales Tax Vs Banaras Chemicals
Allahabad High Court · (1967) 20 STC 246
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts05 Dec 1966Dismissed
Abdul Latif Nomani Vs Commissioner Gorakhpur and Others
Allahabad High Court · AIR 1968 All 44
Constitution of India, 1950 — Article 226Uttar Pradesh General Clauses Act, 1904 — Section 4(28)Uttar Pradesh Municipalities Act, 1916 — Section 113(1), 113(2), 303, 40(1), 40(4)
High Courts02 Dec 1966Dismissed
Mahant Suryanand Giri Vs Girdhari Lal
Allahabad High Court · (1967) 37 AWR 193
High Courts01 Dec 1966Allowed
Bishal Vs Ram Saroop and Others
Allahabad High Court · (1967) 37 AWR 412
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52
High Courts01 Dec 1966Allowed
Balwant Raj Vs The Union of India (UOI)
Allahabad High Court · AIR 1968 All 14 : (1967) 37 AWR 224 : (1967) 15 FLR 36 : (1967) 2 LLJ 363
Constitution of India, 1950 — Article 311, 37, 41Railway Establishment Code, 1951 — Rule 731(1)
High Courts01 Dec 1966Dismissed
Lala Gur Prasad Vs Smt. Laxmi Devi
Allahabad High Court · AIR 1968 All 201
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 6 Rule 17, Order 6 Rule 18Contract Act, 1872 — Section 45Transfer of Property Act, 1882 — Section 67, 68
High Courts01 Dec 1966Dismissed
Amar Chand Kapoor, Advocate Vs Roshan Lal and Another
Allahabad High Court · (1967) 37 AWR 420
High Courts01 Dec 1966
Gammon India Ltd. Vs Hakam Singh
Allahabad High Court · (1967) 37 AWR 380
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 20Evidence Act, 1872 — Section 91